Tribunals and Commissions05 Dec 2008

Bagewadi L.M.G. Vs Megacity Developers Pvt. Ltd.

National Consumer Disputes Redressal Commission · (2008) 12 NCDRC CK 0002

Consumer Protection Act, 1986, Section 25, Section 27 - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalties