Tribunals and Commissions14 Oct 2008
CANARA BANK Vs Binay Kumar Jha
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 111
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 2 of 29
Tribunals and Commissions14 Oct 2008Revision Petition is dismissed
STATE OF HIMACHAL PRADESH , Assistant Engineer HP PWD Vs Prakash Chand , NEW INDIA ASSURANCE COMPANY LTD , PRABHU DAYAL , TARA CHAND , Jai Devi , Shankari Devi
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 112
Tribunals and Commissions14 Oct 2008Revision petition disposed of
Biswanath Aich Vs Rama Prosad Chattopadhyaya
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 40 : 2008 4 CPJ 223
Tribunals and Commissions13 Oct 2008
G L A COLLEGE AND ANOTHERN Vs KUMARI RAJNI SINGH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 539
Tribunals and Commissions13 Oct 2008Petition dismissed
DHBVNL Vs Lakhmi Chand Bansal
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 114 : 2009 1 UC 339
Tribunals and Commissions01 Oct 2008
New India Assurance Co Ltd Vs C D SINGLA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 135
Tribunals and Commissions30 Sept 2008
VIVEK LAGU Vs KALPAK CATERERS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 386
Tribunals and Commissions30 Sept 2008
JALLELLA VENKATA SUBBAMMA Vs D M ANJANEYULU
National Consumer Disputes Redressal Commission · 2008 4 CPJ 305
Tribunals and Commissions29 Sept 2008
DIGITAL MULTI FORMS LTD Vs HASMUKHLAL R GANDHI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 216
Tribunals and Commissions26 Sept 2008
J S E BOARD Vs RINKU DEVI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 530
Tribunals and Commissions26 Sept 2008
NATIONAL INSURANCE CO LTD Vs DEWANTI DEVI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 220
Tribunals and Commissions26 Sept 2008
SANTOSH SHARMAN Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 2008 4 CPJ 302
Tribunals and Commissions23 Sept 2008
SONO LOGIST SHIVAM ULTRASOUND DIAGNOSTIC CENTREN Vs SUNIL KUMAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 388
Tribunals and Commissions22 Sept 2008
ALOK TANDON Vs SCANDINAVIAN AIRLINES SYSTEM
National Consumer Disputes Redressal Commission · 2008 4 CPJ 357
Tribunals and Commissions22 Sept 2008
New India Assurance Co Ltd Vs Therasa
National Consumer Disputes Redressal Commission · 2008 4 CPJ 353
Tribunals and Commissions19 Sept 2008
SHANKAR KUMAR MITRA Vs EASTERN RAILWAY EMPLOYEES CO
National Consumer Disputes Redressal Commission · 2008 4 CPJ 500
Tribunals and Commissions19 Sept 2008
SHIRSENDU MAZUMDAR Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 410
Tribunals and Commissions19 Sept 2008
RUPALI BANSALN Vs RELIANCE INFOCOM LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 209
Tribunals and Commissions18 Sept 2008
SURENDRA CHEMICALS Vs INDIAN DRUGS PHARMACEUTICALS LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 498
Tribunals and Commissions18 Sept 2008
B PARDHASARADHI Vs V TRIPURASUNDARI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 394