Tribunals and Commissions08 Jan 2008
Abdul Saleem Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 304
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 29 of 29
Tribunals and Commissions08 Jan 2008Revision Petition dismissed
BHOPAL MOTORS PVT LTD Vs Saudan Singh
National Consumer Disputes Redressal Commission · 2008 2 CPJ 174
Tribunals and Commissions08 Jan 2008Revision Petition dismissed
PUBLIC HEALTH ENGINEERING DEPARTMENT Vs MADAN LAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 479 : 2008 1 CPR 339
Tribunals and Commissions08 Jan 2008Appeal allowed
KHEM RAJ SHARMA Vs ASHOK KUMAR SHARMA AND CO
National Consumer Disputes Redressal Commission · 2008 2 CPJ 141 : 2008 2 CPR 76
Tribunals and Commissions08 Jan 2008
JAWAHIR LAL BHAT Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 213
Tribunals and Commissions08 Jan 2008Appeal allowed
MADHU JAIN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2008 2 CPJ 42
Tribunals and Commissions07 Jan 2008Appeal partly allowed
SENIOR SUPDT OF POST OFFICES Vs SEWA RAM VERMA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 398 : 2009 2 UAD 74 : 2010 1 UC 526
Tribunals and Commissions07 Jan 2008Appeal dismissed
HOTEL SHIVA CONTINENTAL Vs TELECOM CENTRE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 323
Tribunals and Commissions07 Jan 2008Revision Petition dismissed
Lufthansa German Airlines Vs SURINDER KAUR BAJAJ
National Consumer Disputes Redressal Commission · 2008 2 CPJ 66
Tribunals and Commissions07 Jan 2008Appeal allowed
STATE BANK OF INDIAN Vs JAGAT PARKASH RANA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 190
Tribunals and Commissions07 Jan 2008Appeal dismissed
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs SINDHUBHAI KHANDERAO KHAIRNAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 403
Tribunals and Commissions07 Jan 2008Revision Petition allowed
Zee Turner Limited Vs Sanjeev Chauhan
National Consumer Disputes Redressal Commission · 2008 1 CPJ 318
Tribunals and Commissions04 Jan 2008
KAMAL RAJ MALHOTRA Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2008 2 CPJ 299 : 2008 2 CPR 82
Tribunals and Commissions04 Jan 2008Revision Petition dismissed
SHIV KUMAR MALHAN Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 500
Tribunals and Commissions03 Jan 2008Appeal dismissed
KAILASH CHANDRA KALKHUNDIA Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 282
Tribunals and Commissions03 Jan 2008Appeals dismissed
KRISHI SEWA KENDRA Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 217
Tribunals and Commissions03 Jan 2008Appeal dismissed
H S TULI Vs Post Graduate Institute of Medical Education and Research
National Consumer Disputes Redressal Commission · 2008 1 CPJ 392
Tribunals and Commissions03 Jan 2008Revision Petition dismissed
VINEET KHURANA Vs BAJAJ TRAVELS PVT LTD
National Consumer Disputes Redressal Commission · 2008 0 CTJ 263 : 2008 1 CPJ 493
Tribunals and Commissions02 Jan 2008Appeal dismissed
B G BUSAPPAIAH Vs HOLDSWORTH MEMORIAL HOSPITAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 194
Tribunals and Commissions01 Jan 2008Appeal dismissed
New India Assurance Co Ltd Vs GIRDHARI LAL TICKOO
National Consumer Disputes Redressal Commission · 2008 2 CPJ 282