Tribunals and Commissions14 Jan 2008Appeal allowed
A M RAO Vs Sanjay Singh
National Consumer Disputes Redressal Commission · 2008 2 CPJ 266
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 28 of 29
Tribunals and Commissions14 Jan 2008Appeal allowed
Archna Vs TARUN KUMAR VOHRA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 321
Tribunals and Commissions14 Jan 2008Appeal dismissed
MADHAVI AMMA MEMORIAL TRUST Vs Padmanabhan
National Consumer Disputes Redressal Commission · 2008 1 CPJ 495
Tribunals and Commissions14 Jan 2008Revision Petition disposed of
SRI MOHAN Vs SUKHPAL SINGH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 458
Tribunals and Commissions11 Jan 2008Appeals disposed of
PREM CHAND SADANA Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 229
Tribunals and Commissions11 Jan 2008Appeal allowed
KETANBHAI CHIMANLAL GAJJAR Vs SHYAMAL ASSOCIATION
National Consumer Disputes Redressal Commission · 2008 2 CPJ 361
Tribunals and Commissions11 Jan 2008Revision Petition dismissed
NATIONAL INSURANCE CO LTD Vs VASAVI TRADERS
National Consumer Disputes Redressal Commission · 2008 1 CPJ 487 : 2008 1 CPR 347
Tribunals and Commissions11 Jan 2008Revision Petition disposed of
BAL KRISHAN GUPTA Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 2 CPJ 124
Tribunals and Commissions11 Jan 2008Appeal allowed
BHAGWAN DASS BHATIA ALIAS B D BHATIA Vs CEAT FINANCIAL SERVICES LTD
National Consumer Disputes Redressal Commission · 2008 0 CTJ 289 : 2008 1 CPJ 220 : 2008 2 CPJ 106
Tribunals and Commissions10 Jan 2008
SHIV SHAKTHI BIO-PLANTEC LTD Vs FANINDRA CHAUDHARY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 508
Tribunals and Commissions10 Jan 2008
RAMALINGHA SOWDAMBIGAI AMMAN Vs COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 507
Tribunals and Commissions10 Jan 2008
BASAVARAJ VIBHUTI Vs CHANNABASAVAYYA G HIREMATH
National Consumer Disputes Redressal Commission · 2008 0 CTJ 472 : 2008 2 CPJ 162
Tribunals and Commissions10 Jan 2008Revision Petitions disposed of
HARISH CHADHA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2008 2 CPJ 195 : 2008 3 CPR 196
Tribunals and Commissions09 Jan 2008
RAJASTHAN STATE PENSION AND PENSIONERS WELFARE DEPARTMENT Vs M M TIWARI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 312
Tribunals and Commissions09 Jan 2008Appeal disposed of
Rattan Chand Vs State Bank of India
National Consumer Disputes Redressal Commission · 2008 3 CPJ 223
Tribunals and Commissions09 Jan 2008Appeal allowed
G BALAKRISHNA PAI Vs SREE NARAYANA MEDICAL MISSION GENERAL HOSPITAL AND T B CLINIC
National Consumer Disputes Redressal Commission · 2008 2 CPJ 93
Tribunals and Commissions09 Jan 2008Appeal disposed of
ORIENTAL INSURANCE COMPANYN Vs Rajinder Kumar
National Consumer Disputes Redressal Commission · 2008 2 CPJ 40
Tribunals and Commissions09 Jan 2008Appeal partly allowed
BLAZE FLASH COURIERS P LTD Vs ROHIT J POLADIYA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 452
Tribunals and Commissions09 Jan 2008Appeal allowed
NATIONAL INSURANCE COMPANY LTD Vs USHA PURI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 383
Tribunals and Commissions08 Jan 2008Appeal allowed
BHAGAT RAM Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 2008 2 CPJ 561