Tribunals and Commissions17 Jan 2008Revision Petition dismissed
NATIONAL INSURANCE CO LTD Vs VIKAS POLY PACK
National Consumer Disputes Redressal Commission · 2008 1 CPJ 456
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 27 of 29
Tribunals and Commissions16 Jan 2008Appeal dismissed
Economic Transport Organisation Vs LAXMI PUBLICATION PVT LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 49
Tribunals and Commissions16 Jan 2008Revision Petition dismissed
Sarangapani Vs BONE AND JOINT CLINIC
National Consumer Disputes Redressal Commission · 2008 1 CPJ 488
Tribunals and Commissions16 Jan 2008Revision Petition dismissed
DARSHAN KUMAR Vs CHIEF ADMINISTRATOR HOUSING BOARD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 504 : 2008 1 CPR 338
Tribunals and Commissions16 Jan 2008Appeal partly allowed
DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY Vs ASHA ABHIMANYU MULADE
National Consumer Disputes Redressal Commission · 2008 0 CTJ 533 : 2008 2 CPJ 428
Tribunals and Commissions16 Jan 2008Appeal allowed
NITIN KUMAR Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2008 2 CPJ 6
Tribunals and Commissions16 Jan 2008Appeal partly allowed
NAVEEN WADHWA Vs ANIL KUMAR AJMANI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 477
Tribunals and Commissions16 Jan 2008
New India Assurance Company Ltd Vs DINESH KUMAR MITTAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 389
Tribunals and Commissions16 Jan 2008Revision Petition dismissed
MAST RAM Vs MARUTI COURIER SERVICE PVT LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 193
Tribunals and Commissions16 Jan 2008Appeal allowed
PRAHLAD CHAND RATHI Vs DISTRICT CO-OPERATIVE CENTRAL BANK LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 196
Tribunals and Commissions16 Jan 2008Appeal dismissed
DELHI JAL BOARD Vs NIRANJAN SHAH
National Consumer Disputes Redressal Commission · 2008 2 CPJ 144
Tribunals and Commissions15 Jan 2008revision petition is dismissed
Lakshmi Vs DIRECTOR OF MEDICAL SERVICES FAMILY PLANNING AND WELFARE DEPARTMENT
National Consumer Disputes Redressal Commission · 2008 1 CPJ 460
Tribunals and Commissions15 Jan 2008Appeal allowed
GAYATRI GUPTA Vs PALASEEM DEVELOPERS I PVT LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 78
Tribunals and Commissions15 Jan 2008Appeal allowed
NATIONAL INSURANCE CO LTD Vs MAHAPRASAD PANDEY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 270
Tribunals and Commissions15 Jan 2008
SAHARA INDIA SAVINGS AND INVESTMENTS CORPORATION LTD Vs MOHD YAQOOB
National Consumer Disputes Redressal Commission · 2008 4 CPJ 566
Tribunals and Commissions15 Jan 2008
AGARWAL ENTERPRISES Vs MAERSKS INDIA LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 480
Tribunals and Commissions15 Jan 2008Revision Petition dismissed
NATIONAL INSURANCE COMPANY LTD Vs RAJ NARAIN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 501 : 2008 1 CPR 342
Tribunals and Commissions15 Jan 2008Appeal partly allowed
POST MASTER Vs BASANT KUMAR SAINI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 576
Tribunals and Commissions14 Jan 2008Appeal allowed
NEERAJA Vs CASTROL INDIA LIMITED
National Consumer Disputes Redressal Commission · 2008 2 CPJ 248
Tribunals and Commissions14 Jan 2008
Life Insurance Corporation of India Vs PANDIT GOPAL KATKADE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 287