Tribunals and Commissions06 Feb 2008Appeal disposed of
Jila Sahakari Kendriya Bank Vs RAMKISHAN PATEL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 257
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 25 of 29
Tribunals and Commissions06 Feb 2008
Life Insurance Corporation of India Vs Kamla
National Consumer Disputes Redressal Commission · 2008 2 CPJ 84
Tribunals and Commissions06 Feb 2008
Santhosh Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 2 CPJ 171
Tribunals and Commissions06 Feb 2008
HARISH KUMAR Vs H V B P N LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 274
Tribunals and Commissions05 Feb 2008Revision Petition is allowed
BHARAT HEAVY ELECTRICALS LIMITED Vs AMITA SHARMA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 274
Tribunals and Commissions05 Feb 2008
RAKS FOOD INDUSTRIES Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 50 : 2008 3 CPR 92
Tribunals and Commissions04 Feb 2008Appeal allowed
PRASAD CONSTRUCTIONS AND CO Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 134
Tribunals and Commissions01 Feb 2008Petitions are disposed of
HARISH CHADHA , New India Assurance Co. Ltd Vs New India Assurance Co. Ltd , Harish Chadha
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 107
Tribunals and Commissions01 Feb 2008
PANKAJ NIGAM Vs CHAIRMAN NAGAR PALIKA BARABANKI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 467
Tribunals and Commissions01 Feb 2008Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs AMOLAK DASS
National Consumer Disputes Redressal Commission · 2008 3 CPJ 97
Tribunals and Commissions31 Jan 2008Appeal allowed
PRIYA MENONA Vs SAHAI FINANCIERS AND KURIES
National Consumer Disputes Redressal Commission · 2008 3 CPJ 11
Tribunals and Commissions31 Jan 2008
VISHNU TEX Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 319
Tribunals and Commissions30 Jan 2008Revision Petition dismissed
Saramma Varghese Vs LIC of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 455
Tribunals and Commissions30 Jan 2008Revision Petition dismissed
P D SHENOY AND MR ANUPAM DASGUPTA MEMBERS NATIONAL INSURANCE CO LTD Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 494
Tribunals and Commissions30 Jan 2008Revision Petition dismissed
KINETIC MOTOR CO LIMITED Vs LT CDR UDAYBIR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 490
Tribunals and Commissions29 Jan 2008Appeal disposed of
AIRLIFT INDIA PRIVATE LIMITED Vs AUROBINDO PHARMA LIMITED
National Consumer Disputes Redressal Commission · 2008 2 CPJ 88
Tribunals and Commissions28 Jan 2008Appeal dismissed
BRAJA KISHORE SAHOO Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 3 CPJ 169
Tribunals and Commissions28 Jan 2008Appeal dismissed
KARSANBHAI RANCHHODBHAI TANDEL Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 483
Tribunals and Commissions28 Jan 2008
MAHAMOOD ALAM Vs B S E S POWER RAJDHANI LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 368
Tribunals and Commissions28 Jan 2008Revision Petition dismissed
Kalawati Devi Vs Bhojpur Rohtas Gramin Bank
National Consumer Disputes Redressal Commission · 2008 1 CPJ 476