Tribunals and Commissions20 Feb 2008Appeal dismissed
AMRJEET SINGH PARIHAR Vs SITARAM JANGID
National Consumer Disputes Redressal Commission · 2008 2 CPJ 7
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 23 of 29
Tribunals and Commissions20 Feb 2008Appeal allowed
New India Assurance Co Ltd Vs Bhagwatibai
National Consumer Disputes Redressal Commission · 2008 2 CPJ 5
Tribunals and Commissions19 Feb 2008
GUJARAT LEASE FINANCING LIMITED Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 125
Tribunals and Commissions19 Feb 2008Appeal allowed
SEEMA Vs ROHIN SACHDEVA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 207
Tribunals and Commissions19 Feb 2008
Life Insurance Corporation of India Vs Satinder Kaur
National Consumer Disputes Redressal Commission · 2008 3 CPJ 279
Tribunals and Commissions18 Feb 2008
ORIENTAL INSURANCE COMPANY LTD Vs RAM SURAT
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1205 : 2008 4 CPJ 122
Tribunals and Commissions18 Feb 2008Revision Petition dismissed
New India Assurance Co. Ltd. Vs Meera Sharma
National Consumer Disputes Redressal Commission · 2008 2 CPJ 115 : 2008 2 CPR 114
Tribunals and Commissions18 Feb 2008Revision Petition allowed
MADHUSUDAN KAR Vs REGIONAL PROVIDENT FUND COMMISSIONER
National Consumer Disputes Redressal Commission · 2008 2 CPJ 192
Tribunals and Commissions18 Feb 2008
UNITED INDIA INSURANCE CO LTD Vs UMESH AANGALE
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1027 : 2008 4 CPJ 176
Tribunals and Commissions18 Feb 2008Revision Petition allowed
National Insurance Company Ltd. Vs KRISHNA RICE MILLS
National Consumer Disputes Redressal Commission · 2008 2 CPJ 327
Tribunals and Commissions18 Feb 2008Revision Petition disposed of
BALA CHANDRAKANT Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 370
Tribunals and Commissions18 Feb 2008Revision Petition allowed
MADHYA PRADESH Housing Board Vs ALOK MITTAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 335
Tribunals and Commissions15 Feb 2008
Kirloskar Electric Co. Ltd. Vs Fabionix India Pvt. Ltd. and another
National Consumer Disputes Redressal Commission · (2008) 02 NCDRC CK 0084
Consumer Protection Act, 1986, Section 2(d)(1) - Definitions
Tribunals and Commissions15 Feb 2008
CH DEVENDER REDDY Vs KAALVA MAHESWAR REDDY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 170 : 2008 3 CPR 222
Tribunals and Commissions15 Feb 2008Revision Petition is dismissed
BALJIT SINGH Vs Punjab Urban Development Authority (PUDA)
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 103 : 2008 2 CPJ 108
Tribunals and Commissions14 Feb 2008
GURVINDER SINGH Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2008 4 CPJ 266
Tribunals and Commissions14 Feb 2008Appeal dismissed
New India Assurance Co Ltd Vs JAGRUT NAGRIK
National Consumer Disputes Redressal Commission · 2008 2 CPJ 382
Tribunals and Commissions13 Feb 2008
PUNJAB STATE ELECTRICITY BOARD Vs KRISHAN LAL GARG
National Consumer Disputes Redressal Commission · 2008 4 CPJ 348
Tribunals and Commissions13 Feb 2008Appeal dismissed
W B STATE ELECTRICITY DISTRIBUTION CO LTD Vs PARITOSH KR GHOSH
National Consumer Disputes Redressal Commission · 2008 3 CPJ 130
Tribunals and Commissions13 Feb 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs PARDEEP AHUJA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 166