Tribunals and Commissions25 Feb 2008
SNEHALATA VERMA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 4 CPJ 114
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 22 of 29
Tribunals and Commissions25 Feb 2008Revision is dismissed
Haryana Institute of Fine Arts , Neeraj Mitra Vs Ahmad Ali , Rajesh Mani Kaushik , Ali Hussan
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 98 : 2008 1 CPJ 447 : 2008 2 CPJ 222
Tribunals and Commissions22 Feb 2008Appeals dismissed
State Bank of India Vs MITHAN LAL KALRA RICE AND GENERAL MILLS
National Consumer Disputes Redressal Commission · 2008 3 CPJ 70
Tribunals and Commissions22 Feb 2008
Radio House Vs SANDEEP GHOSH
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1272 : 2008 4 CPJ 207
Tribunals and Commissions22 Feb 2008Appeal disposed of
B K YADAV Vs DISTINCT REALITY LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 35
Tribunals and Commissions22 Feb 2008
JAGDISHCHANDRA BAPULAL BAROT Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 164 : 2008 3 CPR 177
Tribunals and Commissions22 Feb 2008Appeal dismissed
M.P. Housing Board Vs SHIVAJI RAO NIKHALE
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1274 : 2008 4 CPJ 438
Tribunals and Commissions22 Feb 2008Petition is allowed
LIC of India Branch Manager Vs Surekha Rudranath Autade, Rudranath Autade, Bansilala Nagar
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 100 : 2008 1 CPJ 439 : 2008 2 CPJ 338
Tribunals and Commissions22 Feb 2008
SUB-POSTMASTER HEAD POST OFFICE ILKAL Vs VITAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 300
Tribunals and Commissions22 Feb 2008
Life Insurance Corporation of India Vs MEENAKSHI POPAT KUMBHOJE
National Consumer Disputes Redressal Commission · 2008 3 CPJ 372 : 2008 3 CPR 66
Tribunals and Commissions22 Feb 2008
United India Insurance Company Limited Vs INDU JOSHI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 27
Tribunals and Commissions21 Feb 2008
Executive Engineer Vs Jitender Nath Tripathi
National Consumer Disputes Redressal Commission · (2008) 02 NCDRC CK 0083
Tribunals and Commissions21 Feb 2008Revision Petition dismissed
RAJU SITARAM LANDGE Vs SADGURU PARK CO-OP. HSG. SOC.
National Consumer Disputes Redressal Commission · 2008 2 CPJ 114
Tribunals and Commissions21 Feb 2008
NILAMBAR MISHRA Vs A K DUTTA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 206
Tribunals and Commissions21 Feb 2008
SHERUBEN JAMINDAR Vs NALINBHAI HIRALAL MODI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 267
Tribunals and Commissions20 Feb 2008
Devender Malhotra Vs United India Insurance Company Ltd., & Anr.
National Consumer Disputes Redressal Commission · (2008) 02 NCDRC CK 0082
Consumer Protection Act, 1986, Section 17 - Jurisdiction of the State Commission
Tribunals and Commissions20 Feb 2008
Ravindra Mohan Namdev Vs Naib Tehsildar, Orccha , Collector, Tikamgarh Madhya Pradesh
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 102 : 2008 2 CPJ 161
Tribunals and Commissions20 Feb 2008Appeal allowed
REGIONAL COMMISSIONER COAL MINES PROVIDENT FUND Vs Bhojraj
National Consumer Disputes Redressal Commission · 2008 2 CPJ 137
Tribunals and Commissions20 Feb 2008Appeal allowed
SHRI BALAJI INDUSTRIES Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 312
Tribunals and Commissions20 Feb 2008Revision Petition dismissed
DIJABAR SAHOO Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 307