Tribunals and Commissions05 Mar 2008Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs RAJ KUMAR BANSAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 461
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 21 of 29
Tribunals and Commissions04 Mar 2008
BRIJ MOHAN VASHISHT Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 31
Tribunals and Commissions04 Mar 2008Appeal dismissed
T SHAHUL HAMEED Vs ULLAL HARI VAMAN NAYAK
National Consumer Disputes Redressal Commission · 2008 3 CPJ 187
Tribunals and Commissions04 Mar 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 368
Tribunals and Commissions04 Mar 2008Revision Petition disposed of
GITA DEVI AGGARWALA Vs CHAIRMAN LIC
National Consumer Disputes Redressal Commission · 2008 2 CPJ 375
Tribunals and Commissions04 Mar 2008Appeal dismissed
RAJESH KAPOOR Vs Kusum Sharma
National Consumer Disputes Redressal Commission · 2008 3 CPJ 202
Tribunals and Commissions03 Mar 2008
J K CORP LTD Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 35
Tribunals and Commissions03 Mar 2008Appeal dismissed
CARONET CONSTRUCTIONS INDIA PVT LTD Vs SRI RAM CHITS TAMIL NADU P LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 513
Tribunals and Commissions29 Feb 2008Appeal partly allowed
LIC OF INDIA Vs CHOUDHMAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 254 : 2008 2 CPR 118
Tribunals and Commissions29 Feb 2008
L I C OF INDIA Vs RATAN KAUR
National Consumer Disputes Redressal Commission · 2008 0 CTJ 450 : 2008 2 CPJ 61
Tribunals and Commissions29 Feb 2008Appeal disposed of
TATA ENG AND LOCOMOTIVE CO LTD Vs SUNIL BHASIN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 111
Tribunals and Commissions28 Feb 2008Revision Petition disposed of
PASHCHIM GUJARAT VIJ CO LTD Vs KAMLESH BACHUBHAI VADHER
National Consumer Disputes Redressal Commission · 2008 2 CPJ 348
Tribunals and Commissions28 Feb 2008Revision Petition is allowed
Unit Trust of India Vs D.D.Singh
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 90 : 2008 2 CPJ 303
Tribunals and Commissions28 Feb 2008Appeals dismissed
MAHAMAYA GENERAL FINANCE CO P LTD Vs S K JAIN
National Consumer Disputes Redressal Commission · 2008 3 CPJ 184
Tribunals and Commissions27 Feb 2008Revision Petition dismissed
NATIONAL INSURANCE CO LTD Vs AJAY KANWAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 381
Tribunals and Commissions26 Feb 2008
Mysore Urban Development Authority Vs G C NAGARAJ
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1024 : 2008 4 CPJ 298
Tribunals and Commissions26 Feb 2008Revision Petition allowed
BHUBANESWAR DEVELOPMENT AUTHORITY SACHIVALAYA MARG BHUBANESWAR Vs RAMAKANTA MISHRA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 83
Tribunals and Commissions26 Feb 2008
PRAVEEN BALWADA Vs CHAIRMAN STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 82
Tribunals and Commissions25 Feb 2008Revision Petition allowed
NACHIKET P SHIRGAONKAR Vs PANDIT AUTOMOTIVE LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 308
Tribunals and Commissions25 Feb 2008Revision Petition dismissed
MAKHAN LAL SHANTI DEVI DHARMARTH TRUST Vs HUDA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 368