Tribunals and Commissions19 Mar 2008Appeal dismissed
KIRAN SURI Vs MANAGING DIRECTOR HOUSEFED PUNJAB
National Consumer Disputes Redressal Commission · 2008 2 CPJ 353
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 19 of 29
Tribunals and Commissions19 Mar 2008
SAHARA INDIA LTD Vs ABU SUFIYAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 569
Tribunals and Commissions19 Mar 2008Appeal dismissed
NATIONAL INSURANCE CO LTD Vs S K JOSHI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 68
Tribunals and Commissions19 Mar 2008
T N SHARMA Vs CONSUMER DIST REDRESSAL FORUM
National Consumer Disputes Redressal Commission · 2008 4 CPJ 45
Tribunals and Commissions18 Mar 2008Appeal allowed
KIRAN SURI Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 551
Tribunals and Commissions18 Mar 2008Appeals dismissed
Life Insurance Corporation of India Vs SULAKSHANA SHARMA @ SONIA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 418
Tribunals and Commissions17 Mar 2008Appeal dismissed
SOM NATH VERMA Vs MUNICIPAL COUNCIL KURALI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 440
Tribunals and Commissions14 Mar 2008Appeals dismissed
AIR INDIA LIMITED Vs VINAYAK NAGESH SHRIKHANDE
National Consumer Disputes Redressal Commission · 2008 2 CPJ 136
Tribunals and Commissions14 Mar 2008
R G STONE CLINIC AND UROLOGICAL RESEARCH CENTRE Vs KALI RAM RANA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 226
Tribunals and Commissions13 Mar 2008
MODEL CHIT CORP LIMITED Vs Meera
National Consumer Disputes Redressal Commission · 2008 3 CPJ 72
Tribunals and Commissions13 Mar 2008Revision Petition disposed of
ALOK BAJAJ Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 379
Tribunals and Commissions13 Mar 2008Appeals allowed
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPN Vs NIDHI SHRIKANT MANE
National Consumer Disputes Redressal Commission · 2008 3 CPJ 186
Tribunals and Commissions13 Mar 2008
U P AVAS EVAM VIKAS PARISHAD AND ANOTHERN Vs ROOP REKHA JOSHI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 345
Tribunals and Commissions12 Mar 2008Revision Petition disposed of
A K GUPTA Vs UMMED MAL JAIN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 316
Tribunals and Commissions12 Mar 2008Revision Petition dismissed
BOB CARD LTD Vs K V SUNDRAVADANAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 336
Tribunals and Commissions12 Mar 2008Appeal dismissed
CHANDIGARH HOUSING BOARD Vs AMARJIT KAUR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 40
Tribunals and Commissions12 Mar 2008Revision Petition dismissed
SANJAY CHAMORIA Vs MINATI GHOSH
National Consumer Disputes Redressal Commission · 2008 3 CPJ 73
Tribunals and Commissions12 Mar 2008Revision Petition allowed
KANTA RANI KEDIA Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2008 2 CPJ 333
Tribunals and Commissions12 Mar 2008Revision Petition dismissed
DELUXE ROADLINES PVT LTD Vs MEHTA MAHENDRA KUMAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 331
Tribunals and Commissions12 Mar 2008Revision Petition allowed
PINKI ELECTRONICS Vs KUSAM GUPTA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 372