Tribunals and Commissions13 Feb 2008Appeal dismissed
MRS M SHREESHA AND G BHUPATHY REDDY MEMBERSR R INDUSTRIAL PRODUCTS Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 158
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 24 of 29
Tribunals and Commissions13 Feb 2008
ANKUR SEEDS P LTD Vs KONDABROLU HASEN RAO
National Consumer Disputes Redressal Commission · 2008 2 CPJ 165
Tribunals and Commissions12 Feb 2008
BALJI RAINA Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 508
Tribunals and Commissions12 Feb 2008
SARJIT SINGH JOHAL Vs INDUSTRIAL DEVELOPMENT BANK OF INDIA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 105
Tribunals and Commissions12 Feb 2008
Regional Transport Officer Vs GEORGE THATTIL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 242
Tribunals and Commissions12 Feb 2008
NATIONAL INSURANCE COMPANY LIMITED Vs DEVENDRA NARAYAN DUBEY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 302
Tribunals and Commissions12 Feb 2008Revision Petition dismissed
Major Sarjit Singh Johal (Retd.) Vs Chairman, Industrial Development Bank of India (IDBI) Ltd
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 106
Tribunals and Commissions12 Feb 2008Petition Allowed
CANARA BANK Vs B. Muraleedharan Nair Aswathi
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 113 : 2008 1 DCR 708
Tribunals and Commissions11 Feb 2008Appeal allowed
SUDHEER SAXENA Vs D K CONSTRUCTION
National Consumer Disputes Redressal Commission · 2008 2 CPJ 80
Tribunals and Commissions11 Feb 2008
Kalicharan Vs UCO Bank
National Consumer Disputes Redressal Commission · 2008 2 CPJ 373
Tribunals and Commissions08 Feb 2008Appeal dismissed
BABU SINGH Vs LIFE INSURANCE CORPORATION OF INDIA LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 152
Tribunals and Commissions08 Feb 2008
SHEELA BERNARD Vs PHIL SYSTEM LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 576
Tribunals and Commissions08 Feb 2008Revision Petition allowed
NATIONAL INSURANCE COMPANY LIMITED Vs KANHAIYA LAL D A V P G COLLEGE ROORKEE
National Consumer Disputes Redressal Commission · 2008 2 CPJ 342
Tribunals and Commissions08 Feb 2008Appeal partly allowed
JAYANTHI EDUCATIONAL SOCIETY Vs C RAGHAVENDRA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 568
Tribunals and Commissions07 Feb 2008
CHANIANA RICE MILL Vs NATIONAL INSURANCE CO
National Consumer Disputes Redressal Commission · 2008 3 CPJ 282
Tribunals and Commissions07 Feb 2008Appeal allowed
NARENDRA REDDY Vs Eicher Motors Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 32
Tribunals and Commissions07 Feb 2008
RAJ SINGH Vs Union of India
National Consumer Disputes Redressal Commission · 2008 2 CPJ 45
Tribunals and Commissions06 Feb 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs ATUL DHINGRA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 162
Tribunals and Commissions06 Feb 2008
RAM SULZ FAB (P) LTD. Vs JUPITER ENTERPRISES
National Consumer Disputes Redressal Commission · 2008 2 CPJ 442
Tribunals and Commissions06 Feb 2008
ZAINUL ABEDIN Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 173