Tribunals and Commissions28 Jan 2008Revision Petition dismissed
SHRI MAHAVIR URBAN CO-OP CREDIT SOCIETY LTD Vs MAHENDRA K JAIN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 462
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 26 of 29
Tribunals and Commissions25 Jan 2008Revision Petition dismissed
TRACTORS AND FARM EQUIPMENT LTD Vs UTTAM PANDURANG BHOSALE
National Consumer Disputes Redressal Commission · 2008 2 CPJ 189 : 2008 2 CPR 99
Tribunals and Commissions24 Jan 2008Appeal allowed
Xerox India Ltd Vs B D CHAWLA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 402
Tribunals and Commissions24 Jan 2008Revision Petition dismissed
JAI SINGH Vs LIC of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 477
Tribunals and Commissions23 Jan 2008
HUDA Vs R K MODERN PUBLIC SCHOOL EDUCATION SOCIETY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 292
Tribunals and Commissions23 Jan 2008Revision Petition dismissed
NATIONAL SEEDS CORPORATION LTD Vs BHEEM REDDY MALLY REDDY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 492
Tribunals and Commissions23 Jan 2008
SHAMA JI Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 324
Tribunals and Commissions23 Jan 2008Revision Petition dismissed
JATINDER CHAND JUNEJA Vs Union of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 478
Tribunals and Commissions23 Jan 2008
U P NATIONAL MANUFACTURERS LIMITED Vs ANJUM RIZVI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 130
Tribunals and Commissions23 Jan 2008
BAJAJ AUTO FINANCE LTD Vs Pawan Kumar Bansal
National Consumer Disputes Redressal Commission · 2008 4 CPJ 158
Tribunals and Commissions22 Jan 2008Appeals dismissed
UNITED INDIA INSURANCE CO LTD Vs GOVIND BALLABH KAPRI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 270
Tribunals and Commissions22 Jan 2008Appeal allowed
SUPERINTENDING ENGINEER-I ELECTRICITY DEPARTMENT PONDICHERRY Vs M BAGAVAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 347
Tribunals and Commissions21 Jan 2008Appeal dismissed
NARENDER SINGH Vs MOTOROLA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 298
Tribunals and Commissions21 Jan 2008Appeal dismissed
G S SHUKLA Vs IDBI BANK LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 295
Tribunals and Commissions21 Jan 2008Appeal dismissed
Punjab National Bank Vs SUNIL KUMAR PODDAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 325
Tribunals and Commissions21 Jan 2008Appeal disposed of
NEW INDIA ASSURANCE COMPANY LIMITED Vs SUDESH KOHLI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 33
Tribunals and Commissions18 Jan 2008Appeal partly allowed
VAISHNAV GIFT CENTRE Vs KAPIL KUMAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 377
Tribunals and Commissions18 Jan 2008Appeal partly allowed
State Bank of India Vs GHANSHYAM VERMA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 395
Tribunals and Commissions18 Jan 2008
Praveen Mehta Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 244
Tribunals and Commissions18 Jan 2008Appeal dismissed
GENERAL INSURANCE CO LTD Vs ABHIJIT SAINI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 483