Tribunals and Commissions04 Sept 2008
CHIEF COMMERCIAL MANAGER EASTERN RAILWAY CALCUTTAN Vs Ramesh Chandra Mishra
National Consumer Disputes Redressal Commission · 2008 4 CPJ 343
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 4 of 29
Tribunals and Commissions04 Sept 2008
JAGANNATH NATTHUJI RAJAS Vs DISTRICT ENGINEER TELECOM AMRAVATI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 237
Tribunals and Commissions03 Sept 2008
DEBIPRASAD SANDHU Vs SENIOR SUPERINTENDENT OF POST OFFICES OF BURDWAN DIVISION
National Consumer Disputes Redressal Commission · 2008 4 CPJ 238 : 2009 1 UC 343
Tribunals and Commissions02 Sept 2008
NATIONAL INSURANCE CO LTD Vs JOGENDRA CHANDRA PAUL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 335
Tribunals and Commissions02 Sept 2008
CIRCLE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES Vs Mohammed Ibrahim
National Consumer Disputes Redressal Commission · 2008 4 CPJ 550
Tribunals and Commissions02 Sept 2008
POST MASTER HSG-I SURAMANGALAM HEAD POST OFFICE SALEM Vs E RAMANATHAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 545
Tribunals and Commissions01 Sept 2008
Capital Control India Private Limited Vs Thomas Cook (India) Limited
National Consumer Disputes Redressal Commission · 2008 4 CPJ 433
Tribunals and Commissions29 Aug 2008Petition dismissed
Manju Bala, Harish Kumar Vs Zonal Manager , BRANCH MANGER , Branch Manager Life Insurance Corporation of India , Divisional Manager Divisional Office
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 47 : 2008 4 CPJ 253
Tribunals and Commissions28 Aug 2008
MANMOHAN SINGH CHEEMA Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 458
Tribunals and Commissions28 Aug 2008
Life Insurance Corporation of India Vs BALBIR SINGH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 326
Tribunals and Commissions28 Aug 2008
ORIENTAL INSURANCE CO LTD Vs PARVESH CHANDER CHADHA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 211
Tribunals and Commissions28 Aug 2008
PARKASH KAUR Vs ICICI LOMBARD GENERAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 309
Tribunals and Commissions27 Aug 2008
UNITED INDIA INSURANCE CO LTD Vs MD ABDUL FAZAL CHOUDHARY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 267
Tribunals and Commissions27 Aug 2008
Atul Nanda Vs Reserve Bank of India
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 48
Tribunals and Commissions25 Aug 2008
SUDERSHAN KUMAR MAHAJAN Vs TELEPHONE EXCHANGE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 82
Tribunals and Commissions25 Aug 2008
Jindal Oil and Ginning Factory Vs PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 294
Tribunals and Commissions22 Aug 2008
Municipal Council Vs Sant Ram
National Consumer Disputes Redressal Commission · 2008 4 CPJ 379
Tribunals and Commissions22 Aug 2008
P D SHENOY AND MR S K NAIK MEMBERS SAROJ Vs MAHINDRA AND MAHINDRA FINANCIAL SERVICE LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 217
Tribunals and Commissions22 Aug 2008
AKHILESH KUMAR VERMA Vs SKIPPER BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 3
Tribunals and Commissions21 Aug 2008
UDAYKUMAR RAMNIVASJI VYAS Vs TRILOK SINGH MULKRAJ BUDHRAJA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 416