Tribunals and Commissions21 Aug 2008
ABDUL RAUOOF Vs DIRECTOR OF ELVI MOTORS PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 244 : 2009 1 UC 322
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 5 of 29
Tribunals and Commissions20 Aug 2008
PSEB Vs SINGLA RICE AND GENERAL MILLS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 6
Tribunals and Commissions19 Aug 2008
CITI BANK Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 248
Tribunals and Commissions19 Aug 2008Appeal disposed of
Esys Information Technologies Ltd. Vs New India Assurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1187 : 2008 0 NCDRC 49 : 2008 4 CPJ 30
Tribunals and Commissions19 Aug 2008
Awadh Kishore Sahay Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2008 4 CPJ 213 : 2009 1 UC 332
Tribunals and Commissions14 Aug 2008
LIFE INSURANCE CORPN OF INDIA Vs SIBA PRASAD DASH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 156
Tribunals and Commissions14 Aug 2008
J.K.Mittal Vs Kingfisher Airlines Ltd.
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 52 : 2008 3 CPJ 253 : 2008 3 CPJ 359
Tribunals and Commissions14 Aug 2008
Rajendra Shukla Vs Union Bank of India
National Consumer Disputes Redressal Commission · 2008 4 CPJ 183
Tribunals and Commissions13 Aug 2008Appeal disposed of
L. Leela Vs C. Kollammai
National Consumer Disputes Redressal Commission · 2008 4 CPJ 71
Tribunals and Commissions13 Aug 2008
IDBI BANK LIMITED Vs T K NAGARATHNA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 136
Tribunals and Commissions13 Aug 2008
CHANDRAKANTH Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 202 : 2009 1 UC 501
Tribunals and Commissions13 Aug 2008
NETWORLD Vs PARAMJOT SINGH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 395
Tribunals and Commissions13 Aug 2008
DEEPAK GOKARN Vs MAHANT GURMUKH SINGH CHARITABLE HOSPITAL TRUST
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1192 : 2008 4 CPJ 110
Tribunals and Commissions12 Aug 2008
SHIVA SHAKTI BUILDERS Vs SHIVAS PALACE PHASE-I FLAT OWNERS ASSOCIATION
National Consumer Disputes Redressal Commission · 2008 4 CPJ 109
Tribunals and Commissions11 Aug 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SHASHI DHAWAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 144
Tribunals and Commissions08 Aug 2008
Sita Ram Vs New India Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 124
Tribunals and Commissions08 Aug 2008
SUNIL CHAWLA Vs WORLD PACK AIR COURIER SERVICE I PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 145
Tribunals and Commissions08 Aug 2008
Air India Ltd Vs L M KHOSLA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 206
Tribunals and Commissions08 Aug 2008
EUREKA FORBES LTD Vs D K MONGA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 219
Tribunals and Commissions07 Aug 2008
REKHA B GANDHI Vs MAHAVIR CORPORATION
National Consumer Disputes Redressal Commission · 2008 4 CPJ 164