Tribunals and Commissions04 Aug 2008
Sehgal Knitwears Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 57 : 2008 4 CPJ 152
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 7 of 29
Tribunals and Commissions04 Aug 2008
A P TRANSCO Vs EDEN ENCLAVE OWNERS WELFARE ASSOCIATION
National Consumer Disputes Redressal Commission · 2008 4 CPJ 60
Tribunals and Commissions04 Aug 2008
Ranchi University Vs NUZMAT SULTANA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 148
Tribunals and Commissions02 Aug 2008
CHOICE SHOE MART Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1241 : 2008 4 CPJ 66
Tribunals and Commissions01 Aug 2008
SYMPHONY MARKETING PVT LTD Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 34
Tribunals and Commissions01 Aug 2008Appeal dismissed
Bikajicama Place Vs Atul Virmani
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 58 : 2008 3 CPJ 281
Tribunals and Commissions01 Aug 2008
SUDATTA BHATTACHARJEE Vs ARDEE INFRASTRUCTURE LIMITED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 541
Tribunals and Commissions01 Aug 2008Appeal allowed
PRADEEP KUMAR GARG Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2008 3 CPJ 423
Tribunals and Commissions01 Aug 2008Petition dismissed
Chandra Prakash Patidar Vs Mahesh Kumar and Brothers
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 115 : 2009 1 UC 497
Tribunals and Commissions31 Jul 2008
SHEEL KUMAR NARENDRA PAPER PRODUCTS Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 85
Tribunals and Commissions31 Jul 2008
P GYANCHANDER Vs K PARVATHALU
National Consumer Disputes Redressal Commission · 2008 4 CPJ 454
Tribunals and Commissions30 Jul 2008
SANT GAJANAN MAHARAJ Vs Pratibha
National Consumer Disputes Redressal Commission · 2008 4 CPJ 177
Tribunals and Commissions30 Jul 2008
PRATAP Vs MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 79
Tribunals and Commissions30 Jul 2008
POST MASTER GENERAL ANDHRA PRADESH Vs C HANUMANTHA RAO
National Consumer Disputes Redressal Commission · 2008 4 CPJ 234
Tribunals and Commissions30 Jul 2008
Life Insurance Corporation of India Vs RAJENDRA KHANDU DHOBALE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 560
Tribunals and Commissions29 Jul 2008
SARAF ASSOCIATED Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 76
Tribunals and Commissions28 Jul 2008
KISHAN CHAND ALIAS JAI KISHAN Vs U P AVAS EVAM VIKAS PARISHAD MANAGEMENT
National Consumer Disputes Redressal Commission · 2008 4 CPJ 199 : 2009 1 UC 350
Tribunals and Commissions27 Jul 2008Revision disposed of
RESERVE BANK OF INDIA , Maratha Co-op. Bank Ltd. Vs SUBHAS , Eshwarappa , Bhimsena Tukaramsa Miskin , Ramdas Bhsole , Eshwarappa Shettar , Saraswati R Bhosle. , Eshwarappa Ari , Savitri Desaigoudar , Basangouda R Kandagal
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 59
Tribunals and Commissions25 Jul 2008
NEHRA Vs SHALINI VIJ
National Consumer Disputes Redressal Commission · 2008 4 CPJ 230
Tribunals and Commissions25 Jul 2008
MITHILESH TIWARI Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 349