Tribunals and Commissions16 Jul 2008
REETA RANI Vs METRO MOTORS PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 390
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 9 of 29
Tribunals and Commissions16 Jul 2008
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs RAJU KACHHAWA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 312
Tribunals and Commissions16 Jul 2008
New India Assurance Co Ltd Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2008 0 CTJ 958 : 2008 4 CPJ 63
Tribunals and Commissions16 Jul 2008
LEENA KALRA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 104
Tribunals and Commissions15 Jul 2008
Imperial Exports Ltd. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2008) 07 NCDRC CK 0065
Tribunals and Commissions15 Jul 2008Appeal Allowed
General Manager, City Bank, & Anr. Vs Mohd. Ayub, & Anr.
National Consumer Disputes Redressal Commission · (2008) 07 NCDRC CK 0064
Consumer Protection Act, 1986, Section 25, Section 27 - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalties
Tribunals and Commissions15 Jul 2008
CITI BANK Vs Mohd Ayub
National Consumer Disputes Redressal Commission · 2008 3 CPJ 344
Tribunals and Commissions14 Jul 2008
UNITED INDIA INSURANCE CO LTD Vs GHULAB FRUITS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 105
Tribunals and Commissions11 Jul 2008
Subramaniam Vs INSTITUTE OF COSTS AND WORKS ACCOUNTANTS OF INDIA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 188
Tribunals and Commissions11 Jul 2008
ISHWAR RAWAT Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 351
Tribunals and Commissions10 Jul 2008Revision Petition dismissed
REGIONAL PASSPORT OFFICER Vs Anuradha Thadipathri Gopinath
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 64 : 2008 3 CPJ 118
Tribunals and Commissions10 Jul 2008
NATIONAL INSURANCE CO LTD Vs CHANGA ELECTRONICS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 475
Tribunals and Commissions10 Jul 2008
PANSARI VEGETABLE AND OILS PVT LTD Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 335
Tribunals and Commissions09 Jul 2008
DILIP KUMAR DEBNATH Vs SUPERINTENDENT OF POST KALYANI BUSINESS OFFICE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 260
Tribunals and Commissions09 Jul 2008
ICICI BANK Vs NIKKA MAL BABU RAM JEWELLERS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 210
Tribunals and Commissions09 Jul 2008
INDIAN AIRLINES LTD Vs TRAVLINX TRAVELS PVT LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 285
Tribunals and Commissions08 Jul 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs GOBIND WOOLLEN MILLS
National Consumer Disputes Redressal Commission · 2008 3 CPJ 355
Tribunals and Commissions08 Jul 2008Revision Petition dismissed
UNITED INDIA INSURANCE CO LTD Vs ARVIND KUMAR RAJAK
National Consumer Disputes Redressal Commission · 2008 3 CPJ 191
Tribunals and Commissions07 Jul 2008
GURJEET SINGH Vs BANK OF PUNJAB LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 70
Tribunals and Commissions05 Jul 2008
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs LATIKA SHIVsHANKAR SALUNKE
National Consumer Disputes Redressal Commission · 2008 0 CTJ 996 : 2008 4 CPJ 372