Tribunals and Commissions25 Jul 2008
P SANKARAN KUTTY Vs TELECOM BSNL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 89
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 8 of 29
Tribunals and Commissions25 Jul 2008
ORIENTAL INSURANCE CO LTD Vs TANURAM MAHANTA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 345
Tribunals and Commissions24 Jul 2008
HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED Vs SANTHA SUNDARARAJAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 94
Tribunals and Commissions24 Jul 2008
P R BHARECH Vs JET AIRWAYS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 161
Tribunals and Commissions24 Jul 2008Appeal dismissed
National Insurance Co. Ltd. Vs GOBIND CHANDRA NAYAK
National Consumer Disputes Redressal Commission · 2008 4 CPJ 67
Tribunals and Commissions23 Jul 2008
LUDHIANA IMPROVEMENT TRUST Vs Jagdev Singh
National Consumer Disputes Redressal Commission · 2008 4 CPJ 18
Tribunals and Commissions23 Jul 2008
New India Assurance Co Ltd Vs Meena Devi
National Consumer Disputes Redressal Commission · 2008 4 CPJ 111
Tribunals and Commissions22 Jul 2008
New India Assurance Company Ltd Vs D USHA RANI DEAD REP BY HER HUSBAND
National Consumer Disputes Redressal Commission · 2008 4 CPJ 473
Tribunals and Commissions22 Jul 2008Revision Petition allowed
SHAILJA J HEGDE Vs SMARAN BUILDERS
National Consumer Disputes Redressal Commission · 2008 3 CPJ 303 : 2008 3 CPR 256
Tribunals and Commissions22 Jul 2008
VIKRANT GUPT Vs SPECTRUM BUSINESS SUPPORT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 39
Tribunals and Commissions22 Jul 2008
R B JAGDISH PRASAD AND CO Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 159
Tribunals and Commissions21 Jul 2008
DEVA SINGH SHAM SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 274
Tribunals and Commissions21 Jul 2008
ANGOORI DEVI Vs LIC of India
National Consumer Disputes Redressal Commission · 2008 4 CPJ 187
Tribunals and Commissions18 Jul 2008
SUNITY KUMAR CHAUDHARY Vs RAHUL KUMAR SINGH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 157
Tribunals and Commissions18 Jul 2008
INDIAN POSTAL DEPARTMENT Vs DIWAKAR DANGI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 193
Tribunals and Commissions18 Jul 2008
SENIOR SUPERINTENDENT POST AND TELEGRAPH DEPARTMENT CIRCLE AT SOLAN H P Vs M L GUPTA
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1246 : 2008 4 CPJ 123
Tribunals and Commissions18 Jul 2008
SLUM AND J J DEPARTMENT MCD Vs Vijay Singh
National Consumer Disputes Redressal Commission · 2008 4 CPJ 280
Tribunals and Commissions17 Jul 2008
A N L PARCEL SERVICE Vs NEW AMIT TEXTILES
National Consumer Disputes Redressal Commission · 2008 4 CPJ 205 : 2009 1 UC 628
Tribunals and Commissions17 Jul 2008
SUBHASH OTARMAL JAIN Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 197
Tribunals and Commissions17 Jul 2008Petition is dismissed
Maruti Suzuki(India) Ltd. Vs Adulapuram Buchiraju
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 62 : 2008 3 CPJ 119