Tribunals and Commissions07 Aug 2008
SHAKUMBHRI EXPORTS Vs FORBES GOKAK LIMITED , Leigh Hoegh And Co. , Hayim And Co.
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 54 : 2008 3 CPJ 254
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 6 of 29
Tribunals and Commissions07 Aug 2008Application allowed
Maruti Udyog Ltd. , Competent Automobile Co.Ltd. Vs Ravinder Raj
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 53 : 2008 3 CPJ 251
Tribunals and Commissions07 Aug 2008
LIQUIDATOR BHUDARGAD NAGARI PAT SANSTHA LTD Vs PRATAP RAMRAO INGLE
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1197 : 2008 4 CPJ 96
Tribunals and Commissions07 Aug 2008
KULWANT SINGH Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 196
Tribunals and Commissions07 Aug 2008
K THILLAINAYAKAM Vs Madurai City Municipal Corporation
National Consumer Disputes Redressal Commission · 2008 4 CPJ 108
Tribunals and Commissions06 Aug 2008
Dakshin Haryana Bijli Vitran Nigam Ltd Vs DAC RESEARCH AND HEALTH SPECIALITIES PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 192
Tribunals and Commissions06 Aug 2008
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs HARCHARAN SINGH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 194
Tribunals and Commissions06 Aug 2008
KAUSHAL KUMAR SAHU Vs ICICI Bank Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 528
Tribunals and Commissions06 Aug 2008
NIIT LTD Vs GANESH HEBBAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 171
Tribunals and Commissions06 Aug 2008
C G DONGRE Vs GANESH GRIH NIRMAN SAHAKARI SAMITI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 106
Tribunals and Commissions06 Aug 2008
BALBIR CHAND Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 246
Tribunals and Commissions06 Aug 2008
URBAN IMPROVEMENT TRUST BIKANER Vs MADAN SONI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 233
Tribunals and Commissions06 Aug 2008
SARVJEET KINRA Vs MODERN DENIM LTD
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1110 : 2008 4 CPJ 450
Tribunals and Commissions06 Aug 2008Petition allowed
Ajmer Vidyut Vitaran Nigam Ltd. and Ors. Vs KESHAR DEVI
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 117 : 2009 1 UC 645
Tribunals and Commissions05 Aug 2008
SAHAKAR AYUKT AND NIBANDHAK SAHKARI SANSTHA Vs JAGMOHAN SINGH CHATRATH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 141
Tribunals and Commissions05 Aug 2008Appeal is dismissed
CMD, Bank of Baroda Vs George John
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 55 : 2008 4 CPJ 90
Tribunals and Commissions05 Aug 2008
MANDAPAM FISHERMEN CO-OPERATIVE SOCIETY Vs MUNIASAMY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 95
Tribunals and Commissions05 Aug 2008
RIZWANA SHAIKH Vs LOVELEENA NADIR
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1079 : 2008 4 CPJ 74
Tribunals and Commissions04 Aug 2008
DELHI DEVELOPMENT AUTHORITY Vs Radhey Mohan
National Consumer Disputes Redressal Commission · 2008 4 CPJ 113
Tribunals and Commissions04 Aug 2008
SUBODH C GUPTA Vs SCANDINAVIAN AIRLINES SYSTEMS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 48