Tribunals and Commissions18 Jun 2008
SHAKTI PAPER Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 221
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 11 of 29
Tribunals and Commissions17 Jun 2008 Petition dismissed
ASHISH RAMESHCHANDRA BIRLA & ORS Vs MURLIDHAR RAJDHAR PATIL & ORS
National Consumer Disputes Redressal Commission · 2009 0 CTJ 20 : 2009 1 CPJ 200 : 2009 1 CPR 87
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions13 Jun 2008
VODAPHONE ESSAR CELLULAR LTD Vs MADHAV WAMAN CHITALE
National Consumer Disputes Redressal Commission · 2008 3 CPJ 436
Tribunals and Commissions13 Jun 2008
SOLAPUR EDUCATION SOCIETY Vs DEEPALI SHAMRAO CHAVAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 92
Tribunals and Commissions13 Jun 2008
K K Singh Vs ARUNABHA ROY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 65
Tribunals and Commissions11 Jun 2008
Syndicate Bank Vs NAROTAM JENA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 535
Tribunals and Commissions09 Jun 2008
NATIONAL INSURANCE CO LTD Vs DHAYA DEVI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 127
Tribunals and Commissions06 Jun 2008
SUMAN KUMAR GUPTA Vs ATUL M MARU
National Consumer Disputes Redressal Commission · 2008 4 CPJ 112
Tribunals and Commissions06 Jun 2008
ESCORTS CONSUMER CREDIT LTD Vs R A VINEELA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 215
Tribunals and Commissions04 Jun 2008
United India Insurance Company Ltd Vs SHWETA CHOUDHARY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 475
Tribunals and Commissions30 May 2008
ORIENTAL INSURANCE Company Limited Vs Sukhdev Kaur
National Consumer Disputes Redressal Commission · 2008 4 CPJ 256
Tribunals and Commissions28 May 2008
V R RAJU Vs NARNE CONSTRUCTIONS PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 8
Tribunals and Commissions27 May 2008Appeal dismissed
KINETIC ENGINEERING P LTD Vs SANTOSH KUMAR PRASAD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 266
Tribunals and Commissions27 May 2008
RAKESH K DHAWAN Vs Union of India
National Consumer Disputes Redressal Commission · 2008 3 CPJ 135
Tribunals and Commissions27 May 2008
DEVRAJ SHARMA Vs KLM NORTH WEST AIRLINES
National Consumer Disputes Redressal Commission · 2008 4 CPJ 551
Tribunals and Commissions27 May 2008
NATIONAL OPEN SCHOOL SOCIETY Vs VIPIN SHARMA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 278
Tribunals and Commissions27 May 2008Revision Petitions dismissed
Prem Kanta Vs Haryana Urban Development
National Consumer Disputes Redressal Commission · 2008 3 CPJ 146
Tribunals and Commissions26 May 2008
S ASHOK KUMAR Vs C J SUJATHAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 61
Tribunals and Commissions26 May 2008
DINESH KUMAR Vs CHAUHAN GAS AGENCY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 241
Tribunals and Commissions26 May 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs HIM ISPAT LIMITED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 174