Tribunals and Commissions15 May 2008Appeal allowed
SAPNA GARG Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2008 3 CPJ 226
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 13 of 29
Tribunals and Commissions15 May 2008
SANJEEV K AND COMPANY Vs HITENDER KUMAR SOOD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 480 : 2008 3 CPR 48
Tribunals and Commissions15 May 2008
NATIONAL INSURANCE COMPANY LTD Vs CHETAN CHHOPAL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 590
Tribunals and Commissions15 May 2008
VEENA DEVI KATARUKA Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPR 99
Tribunals and Commissions15 May 2008
ANSHUMAN DAS GUPTA Vs FIITJEE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 4
Tribunals and Commissions15 May 2008
CLASSIC MOTOR PVT LTD Vs Tata Aig General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 309
Tribunals and Commissions13 May 2008
VEENA BATRA Vs RAM LAL KUNDAN LAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 430
Tribunals and Commissions13 May 2008Appeal partly allowed
MAHINDRA AND MAHINDRA LIMITED Vs Y S Parmar University Of Horticulture And Forestry
National Consumer Disputes Redressal Commission · 2008 3 CPJ 79
Tribunals and Commissions12 May 2008
Kunj Behari Mehta Vs ANSAL PROPERTIES And INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 78 : 2008 2 CPJ 351
Tribunals and Commissions12 May 2008Appeal dismissed
SUB-DIVISIONAL OFFICER TELEPHONE T D E Vs KALI CHARAN BEHERA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 125 : 2008 4 CPJ 37
Tribunals and Commissions12 May 2008Appeal allowed
CUTTACK DEVELOPMENT AUTHORITY Vs SAUBHAGYA CHANDRA BISWAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 23
Tribunals and Commissions12 May 2008
ORISSA STATE ELECTRICITYBOARD/GRID CORPORATION OF ORISSA LIMITED Vs JYOSHANAMAYEE MOHANTY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 281 : 2008 4 CPJ 69
Tribunals and Commissions08 May 2008
BHAGWATI ELECTRONICS AND ELECTRICAL Vs MOHINDER KUMAR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 442
Tribunals and Commissions07 May 2008Appeal partly allowed
SHANTI LAL SWAROOPCHAND SONI Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 198 : 2008 2 CPR 107 : 2008 3 CPJ 198 : 2008 3 CPR 204
Tribunals and Commissions07 May 2008Appeal dismissed
AIR DECCAN DECCAN AVIATION LTD Vs AJAY GOEL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 515
Tribunals and Commissions05 May 2008
JASWINDER SINGH Vs PUNJAB PESTICIDES AND SEEDS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 444
Tribunals and Commissions05 May 2008
KALINGA AUTO CENTRE LTD Vs PRATIK PATTNAIK
National Consumer Disputes Redressal Commission · 2008 4 CPJ 270
Tribunals and Commissions05 May 2008
Vaidyanath Ayurved Bhawan Ltd Vs Vishal Goods Transport Company, Haldwani , Vishal Goods Transport Company Through Wariam Singh
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 79
Tribunals and Commissions02 May 2008
New India Assurance Co Ltd Vs CHANDRAKANT MOTICHAND KANDLE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 276
Tribunals and Commissions02 May 2008
United India Insurance Company Limited Vs NITIN KUMAR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 505 : 2008 3 CPR 14