Tribunals and Commissions23 Apr 2008Revision Petition dismissed
ORIENTAL INSURANCE CO LTD Vs MADAN KUMAR DUTTA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 366
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 15 of 29
Tribunals and Commissions22 Apr 2008Appeal allowed
SANDHYARANI DAS Vs LIC of India
National Consumer Disputes Redressal Commission · 2008 3 CPJ 35
Tribunals and Commissions22 Apr 2008Appeal partly allowed
BIKRAMADITYA PAUL Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 203
Tribunals and Commissions21 Apr 2008
Dakshin Haryana Bijli Vitran Nigam Ltd Vs RAJJI BAI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 563
Tribunals and Commissions21 Apr 2008
Haryana Board of School Education Vs MANISHA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 521
Tribunals and Commissions21 Apr 2008Appeal is disposed of
State Consumer Disputes Redressal Commission , Viewtech Imaging Equipment Pvt.Ltd. , Viewtech Imaging Systems Vs CMC Ltd. , Dayaram Metharam Marketing
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 82 : 2008 2 CPJ 240
Tribunals and Commissions17 Apr 2008
BUDH PRAKASH Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 363
Tribunals and Commissions17 Apr 2008Appeal disposed of
UCO BANK Vs R P DHANDA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 24
Tribunals and Commissions16 Apr 2008Appeal allowed
ORIENTAL INSURANCE COMPANY Vs BABU RAM
National Consumer Disputes Redressal Commission · 2008 3 CPJ 269
Tribunals and Commissions16 Apr 2008Appeal allowed
AMIT VERMA Vs SR SUPERINTENDENT OF POST OFFICES
National Consumer Disputes Redressal Commission · 2008 3 CPJ 61
Tribunals and Commissions16 Apr 2008
HUDA Vs Krishan Kumar
National Consumer Disputes Redressal Commission · 2008 4 CPJ 556
Tribunals and Commissions16 Apr 2008Revision Petition disposed of
IMPROVEMENT TRUST BARNALA Vs Pal Singh
National Consumer Disputes Redressal Commission · 2008 2 CPJ 367
Tribunals and Commissions15 Apr 2008Appeals allowed
SADANAND SUNDAR RAO MAHAJAN Vs MANIPAL FINANCE CORPORATION LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 75
Tribunals and Commissions15 Apr 2008
RAWAT COLD STORAGE AND GENERAL MILLS PVT LTD Vs GOVT OF U P
National Consumer Disputes Redressal Commission · 2008 3 CPJ 26
Tribunals and Commissions15 Apr 2008Revision Petition dismissed
AKHILESH VIJAYVERGIYA Vs STERLING COMPUTERS LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 235
Tribunals and Commissions15 Apr 2008
BRIJENDRA PRATAP SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 155
Tribunals and Commissions15 Apr 2008Appeal allowed
Municipal Council Vs DEEP SINGH
National Consumer Disputes Redressal Commission · 2008 2 CPJ 459
Tribunals and Commissions11 Apr 2008
CENTRAL BANK OF INDIAN Vs Ajay Aggarwal
National Consumer Disputes Redressal Commission · 2008 4 CPJ 342
Tribunals and Commissions11 Apr 2008Appeal allowed
Prashant Narula Vs RELIANCE INFOCOMM SERVICES
National Consumer Disputes Redressal Commission · 2008 3 CPJ 166
Tribunals and Commissions11 Apr 2008
INNOVATIVE INCENTIVE HOLIDAYS PVT LTD Vs SURESH MALLAPPA KUMBARA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 511