Tribunals and Commissions17 Sept 2008
CONNEXION ARCADE 71 THE MALL SHIMLA Vs Rajesh Kumar Sharma
National Consumer Disputes Redressal Commission · 2008 4 CPJ 497
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2008
580 judgments · page 3 of 29
Tribunals and Commissions17 Sept 2008
Life Insurance Corporation of India Vs PURNIMA ROY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 316
Tribunals and Commissions17 Sept 2008
M V J COLLEGE OF ENGINEERING Vs TUKARAM RAO
National Consumer Disputes Redressal Commission · 2008 4 CPJ 247
Tribunals and Commissions17 Sept 2008Petition is dismissed
Ranjit Singh, Raj Singh Vs Secretary, Department of Posts Government of India , Superintendent, Head Post Office , Manager, Department of Posts , Superintendent, General Post Office , Branch Manager, Oriental Bank of Commerce Ferozepur Cantt
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 42
Tribunals and Commissions16 Sept 2008
KOTAK MAHINDRA PRIME LTD Vs Sharda Gupta
National Consumer Disputes Redressal Commission · 2008 4 CPJ 440
Tribunals and Commissions16 Sept 2008
SHOBHA CHAUHAN MRS N Vs SATI SARKAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 361
Tribunals and Commissions16 Sept 2008
Rajiv Gulati Vs Tata Engineering and Locomotive Co. Ltd.
National Consumer Disputes Redressal Commission · 2008 4 CPJ 425 : 2013 3 CPJ 273
Tribunals and Commissions16 Sept 2008
RAJNISH TULIN Vs NATIONAL INSURANCCE CO LIMITED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 301
Tribunals and Commissions15 Sept 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs ANEES AHMED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 517
Tribunals and Commissions12 Sept 2008
ISH KUMAR Vs HFCL INFOTEL LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 359
Tribunals and Commissions12 Sept 2008
SIDDHARTHA BHATTACHARYAN Vs BIMAL SINGHA ROY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 272
Tribunals and Commissions11 Sept 2008
Society of Catalysts N - 130, Panchshila Park New Delhi Vs Star Plus TV Star India Pvt. Ltd , Bharti Airtel Ltd
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1178 : 2008 0 NCDRC 44 : 2008 4 CPJ 1
Tribunals and Commissions11 Sept 2008
Dakshin Haryana Bijli Vitran Nigam Ltd Vs Megh Raj
National Consumer Disputes Redressal Commission · 2008 4 CPJ 11
Tribunals and Commissions09 Sept 2008Petition stands disposed of
Santosh Kanwar, Kailash Chandra Dashora, Mahatama Gandhi Colony Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 45 : 2008 4 CPJ 19
Tribunals and Commissions09 Sept 2008
HYUNDAI MOTORS INDIA LTD Vs USHARANI PARTHASARATHY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 319
Tribunals and Commissions09 Sept 2008
RAMA MILK PRIVATE LTD. Vs MAHARASHTRA STATE FINANCIAL CORPORATION NEW EXCELSOR BUILDING , REGIONAL MANAGER, MAHARASHTRA STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 46
Tribunals and Commissions08 Sept 2008
NATIONAL INSURANCE COMPANY LIMITED Vs PREM SINGH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 355
Tribunals and Commissions08 Sept 2008
UNITED INDIA INSURANCE CO LTD Vs VIVEK KUMAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 321
Tribunals and Commissions05 Sept 2008
Life Insurance Corporation of India Vs BEENA DEVI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 330
Tribunals and Commissions05 Sept 2008
TVL SP 141-VILATHIKULAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs MAREESWARI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 520