Tribunals and Commissions25 Jan 1999Order set aside
CAN BANK MUTUAL FUND (TRUSTEE CANARA BANK) Vs Rajni
National Consumer Disputes Redressal Commission · 1999 1 CLT 297 : 1999 1 CPC 159 : 1999 1 CPJ 566
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 45 of 47
Tribunals and Commissions25 Jan 1999Complaint partly allowed
CAPT. SATISH CHANDRA SHARMA Vs K.L.M. ROYAL DUTCH AIRLINES
National Consumer Disputes Redressal Commission · 1999 1 CPJ 685 : 1999 2 CLT 162 : 1999 2 CPR 384
Tribunals and Commissions25 Jan 1999Appeal allowed
Harbhajan Singh Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 1999 1 CLT 581 : 1999 1 CPC 473 : 1999 2 CPJ 131
Tribunals and Commissions22 Jan 1999Complaint partly allowed
SRI SHARFUDDIN Vs REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 709 : 1999 1 CPR 460
Tribunals and Commissions22 Jan 1999Appeal allowed
SAVITRI KHANNA Vs U.P.S.E.B.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 108
Tribunals and Commissions21 Jan 1999Revisions allowed
ELDECO HOUSING AND INDUSTRIES LTD Vs SUBHASHISH CHATTERJEE
National Consumer Disputes Redressal Commission · 1999 1 CPC 662 : 1999 1 CPJ 441
Tribunals and Commissions21 Jan 1999Appeal dismissed
Wahid Khan Vs MOHD. ABDUL
National Consumer Disputes Redressal Commission · 1999 3 CPJ 304
Tribunals and Commissions20 Jan 1999Appeal dismissed with costs
Lucky Forwarding Agency Vs Binder Devi
National Consumer Disputes Redressal Commission · 1999 1 CLT 524 : 1999 1 CPC 373 : 1999 1 CPJ 400 : 1999 1 CPR 361
Tribunals and Commissions20 Jan 1999Enquiry discharged
KANWAR RANI SOHINDER NABHA Vs Haryana State Industrial Development Corporation
National Consumer Disputes Redressal Commission · 1999 2 CPJ 14
Tribunals and Commissions19 Jan 1999Appeals disposed of
L.D.A. Vs Rakesh Kumar
National Consumer Disputes Redressal Commission · 1999 3 CPJ 281
Tribunals and Commissions19 Jan 1999Appeals allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs DODDA KOTESWARA RAO
National Consumer Disputes Redressal Commission · 1999 2 CPJ 535 : 1999 3 CPR 405
Tribunals and Commissions19 Jan 1999Appeal partly allowed
NATIONAL INSURANCE COMPANY LIMITED Vs Sudarshan Kumar
National Consumer Disputes Redressal Commission · 1999 0 CTJ 606 : 1999 2 CLT 594 : 1999 2 CPC 419 : 2001 1 CPJ 438
Tribunals and Commissions19 Jan 1999Appeal dismissed
Mahesh Kumar Vs PEPSU ROAD TRANSPORT CORPORATION LIMITED
National Consumer Disputes Redressal Commission · 1999 1 CLT 590 : 1999 1 CPC 492 : 1999 2 CPJ 126
Tribunals and Commissions18 Jan 1999Appeal allowed
SATNAM REFREGERATION And ELECTRICALS Vs Rajesh Kumar
National Consumer Disputes Redressal Commission · 1999 1 CLT 288 : 1999 1 CPJ 681 : 1999 1 CPR 408
Tribunals and Commissions18 Jan 1999Order set aside
PRESIDENT, THE ROADWAYS DIRECTORATE, PUNJAB EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs BAIJ NATH GHAI
National Consumer Disputes Redressal Commission · 1999 1 CPC 234 : 1999 1 CPJ 671
Tribunals and Commissions15 Jan 1999Appeal dismissed with costs
Life Insurance Corporation of India Vs Harminder Kaur
National Consumer Disputes Redressal Commission · 1999 1 CLT 583 : 1999 1 CPC 479 : 2000 2 CPJ 192
Tribunals and Commissions14 Jan 1999Application allowed
SAWAN MALL NARANG Vs WORLD PACK AIR COURIER
National Consumer Disputes Redressal Commission · 1999 1 CPJ 499 : 1999 2 CLT 210 : 1999 2 CPC 359 : 1999 2 CPR 260
Tribunals and Commissions14 Jan 1999Appeal dismissed
BIMLA DEVI Vs DOCTOR DAVINDER KAUR
National Consumer Disputes Redressal Commission · 1999 1 CPC 455 : 1999 2 CPJ 246
Tribunals and Commissions13 Jan 1999Appeal allowed
T.J.JOY Vs SPECTRA SYSTEM
National Consumer Disputes Redressal Commission · 1999 2 CPJ 133 : 1999 2 CPR 366 : 2000 1 CPC 278
Tribunals and Commissions13 Jan 1999Appeal disposed of
MAHALAKSHMI LAND And FINANCE CO. (P.) LTD. Vs RAM PRAKASH GUPTA
National Consumer Disputes Redressal Commission · 1999 1 CPC 685 : 1999 1 CPJ 507