Tribunals and Commissions01 Dec 1999Appeal dismissed
CARRIER AIRCON LTD. Vs SASHI SRIVASTAVA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 162
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 4 of 47
Tribunals and Commissions30 Nov 1999Appeal dismissed
RAJANI HOMES BUILDERS Vs DATTAPRASAD N.BHAT
National Consumer Disputes Redressal Commission · 2000 1 CPR 535 : 2001 2 CPJ 238
Tribunals and Commissions30 Nov 1999Appeal partly allowed
HEMANT KULKARNI Vs TRIFINO PACHECO
National Consumer Disputes Redressal Commission · 2000 1 CPR 497 : 2001 3 CPJ 346
Tribunals and Commissions30 Nov 1999Appeal allowed
K.E.RAJESH Vs PRESIDENT, DISTRICT CO-OPERATIVE HOSPITAL
National Consumer Disputes Redressal Commission · 2000 2 CPC 684 : 2000 3 CPJ 354
Tribunals and Commissions29 Nov 1999Appeal dismissed with costs
D.S.BHINDER Vs AMIT RISHI
National Consumer Disputes Redressal Commission · 2000 1 CPC 593 : 2000 1 CPJ 564 : 2000 2 CLT 17
Tribunals and Commissions25 Nov 1999Complaint allowed
STATE GOVERNMENT OF MAHARASHTRA Vs HINDUSTAN COMPUTER LTD.
National Consumer Disputes Redressal Commission · 2000 1 CLT 285 : 2000 1 CPC 312 : 2000 1 CPJ 13 : 2000 1 CPR 17
Tribunals and Commissions25 Nov 1999Complaint partly accepted
RAWAT BROTHERS Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CLT 624 : 2000 1 CPC 613 : 2000 1 CPJ 17 : 2000 1 CPR 49
Tribunals and Commissions25 Nov 1999Appeal disposed of
CHENNAI TELEPHONES Vs OCTAGON INFORMATION SYSTEMS (P) LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPC 426 : 2000 1 CPJ 223 : 2000 2 CPC 263 : 2000 2 CPR 364
Tribunals and Commissions25 Nov 1999Original Petition disposed of
RATHURI NIWAS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CLT 269 : 2000 1 CPC 273 : 2000 1 CPJ 10 : 2000 1 CPR 7
Tribunals and Commissions25 Nov 1999Appeals dismissed
MANOJ JINDAL Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 76 : 2000 1 CLT 233 : 2000 1 CPC 277 : 2000 1 CPR 13
Tribunals and Commissions25 Nov 1999Appeal dismissed with costs
AGRA DEVELOPMENT AUTHORITY Vs LAKSHMI NARAYAN GUPTA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 413 : 2001 1 CLT 252
Tribunals and Commissions25 Nov 1999Appeal dismissed
K.P. VIJAYARAGHAVAN Vs TELECOM DISTRICT ENGINEER
National Consumer Disputes Redressal Commission · 2000 1 CPJ 158
Tribunals and Commissions25 Nov 1999Appeal dismissed
SAILANDRI S.RAMJEEVAN Vs MANAGING DIRECTOR, AIR INDIA, MUMBAI
National Consumer Disputes Redressal Commission · 2000 1 CPJ 164
Tribunals and Commissions25 Nov 1999Appeal partly allowed
United India Insurance Company Limited Vs BAIRI RAJAIAH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 291
Tribunals and Commissions24 Nov 1999Appeal partly allowed
D.Radhakrishnan Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 92 : 2001 1 CLT 98
Tribunals and Commissions24 Nov 1999Appeal disposed of
Branch Manager, New India Assurance Co. Ltd. Vs KAMATCHI COIR INDUSTRIES
National Consumer Disputes Redressal Commission · 2000 1 CPJ 63
Tribunals and Commissions24 Nov 1999Complaint allowed
VIJAY H. MANKAR Vs MANGLA BANSOD
National Consumer Disputes Redressal Commission · 2000 1 CPJ 37
Tribunals and Commissions24 Nov 1999Appeal disposed of
D.S.KRISHNASAMY Vs RYAN PROPERTIES LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 85
Tribunals and Commissions24 Nov 1999Appeal allowed
ASHOK KUMAR SETHIYA (Gupta) Vs MANDAL PRABHANDHAK, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2000 1 CPJ 121
Tribunals and Commissions23 Nov 1999Appeal allowed
CHAIRMAN, T.N.E.B., MADRAS Vs GENERAL MANAGER, ALARAMAVARMA TEXTILE MILLS, SHENCOTTAH
National Consumer Disputes Redressal Commission · 2000 1 CPJ 284