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National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 6 of 47

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Tribunals and Commissions12 Nov 1999Appeal allowed

MUTHOOT BANKERS Vs N.SHADADHARAN

National Consumer Disputes Redressal Commission · 2000 1 CPC 401 : 2000 1 CPJ 308

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Tribunals and Commissions12 Nov 1999Application disposed of

ANJANA PARASHAR Vs VICE-CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2000 1 CPJ 33

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Tribunals and Commissions12 Nov 1999Appeals allowed

NEW INDIA ASSURANCE COMPANY LIMITED Vs KOREBOINA PEDA KRISHNAIAH

National Consumer Disputes Redressal Commission · 2000 1 CPJ 367 : 2000 2 CPR 138 : 2001 1 CLT 222

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Tribunals and Commissions11 Nov 1999Appeals dismissed

Khivraj Motors Vs V.CHANDRA BABU

National Consumer Disputes Redressal Commission · 2000 1 CPJ 210 : 2001 1 CLT 121

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Tribunals and Commissions11 Nov 1999Appeal partly allowed

GHAZIABAD DEVELOPMENT AUTHORITY Vs Sushil Kumar

National Consumer Disputes Redressal Commission · 2000 1 CLT 395 : 2000 1 CPJ 444

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Tribunals and Commissions10 Nov 1999Appeal dismissed with costs

SURESH KUMAR Vs G.S.CHAWLA

National Consumer Disputes Redressal Commission · 2000 1 CLT 443 : 2000 2 CPJ 505

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Tribunals and Commissions10 Nov 1999Appeal allowed

M.S.ABDUL SHATHI Vs PAKKIR MOHAMMED

National Consumer Disputes Redressal Commission · 2000 1 CPJ 119

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Tribunals and Commissions10 Nov 1999Order set aside

BUTTA RAM Vs National Insurance Company Limited

National Consumer Disputes Redressal Commission · 1999 2 CPC 607 : 1999 3 CPJ 486 : 2000 1 CLT 100 : 2000 1 CPR 43

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Tribunals and Commissions10 Nov 1999Appeal allowed

ANWAR AUTO WORKS Vs SECRETARY HPSEB

National Consumer Disputes Redressal Commission · 1999 2 CPC 609 : 1999 3 CPJ 501 : 2000 1 CLT 99 : 2000 1 CPR 173

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Tribunals and Commissions10 Nov 1999Appeal dismissed

Life Insurance Corporation of India Vs Rattan Singh

National Consumer Disputes Redressal Commission · 1999 2 CPC 611 : 1999 3 CPJ 465 : 2000 1 CLT 95 : 2000 1 CPR 122

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Tribunals and Commissions10 Nov 1999Complaint dismissed

SRINIDHI CHIT FUNDS PRIVATE LIMITED Vs Mercury Travels Limited

National Consumer Disputes Redressal Commission · 2000 2 CPJ 517 : 2000 3 CPR 194 : 2001 1 CLT 124

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Tribunals and Commissions10 Nov 1999Order set aside subject to costs

Premier Automobiles Ltd. Vs K.Rajendran

National Consumer Disputes Redressal Commission · 2000 2 CPC 690 : 2000 3 CPJ 365

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Tribunals and Commissions09 Nov 1999Dismissed

GOLDEN LAND DEVELOPMENT INDIA LIMITED Vs RITA RANI

National Consumer Disputes Redressal Commission · 1999 2 CPC 613 : 1999 3 CPJ 469 : 2000 1 CLT 101 : 2000 1 CPR 48

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Tribunals and Commissions09 Nov 1999Appeal dismissed

Life Insurance Corporation of India Vs KOMURAVELLI RAMA RATNAM

National Consumer Disputes Redressal Commission · 2000 1 CPJ 336 : 2000 3 CPR 155 : 2001 1 CLT 182

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Tribunals and Commissions08 Nov 1999Appeal dismissed

P.S.MATHEW Vs K.M.Varghese

National Consumer Disputes Redressal Commission · 2000 3 CPJ 501 : 2001 1 CPC 111

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Tribunals and Commissions08 Nov 1999Appeal partly allowed

E.RANGANATHAN Vs SUPERINTENDING ENGINEER, TAMILNADU ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 2000 1 CPJ 528

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Tribunals and Commissions08 Nov 1999Enquiry discharged

DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs J.K.CORP. LTD.

National Consumer Disputes Redressal Commission · 2000 1 CPJ 25 : 2000 2 CLT 467 : 2000 2 CPC 462

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Tribunals and Commissions08 Nov 1999Enquiry disposed of

DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs SEEMA TRADING CORPN.

National Consumer Disputes Redressal Commission · 2000 1 CPJ 30

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Tribunals and Commissions08 Nov 1999Appeal dismissed with costs

Oriental Insurance Co. Ltd. Vs PEDRO FERRAO

National Consumer Disputes Redressal Commission · 2000 1 CLT 695 : 2000 1 CPC 409 : 2000 1 CPJ 310 : 2000 1 CPR 479

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Tribunals and Commissions08 Nov 1999Orders passed

IN THE MATTER OF : THE MANAGER, M/S. SPEED POST BUSINESS OFFICE Vs State

National Consumer Disputes Redressal Commission · 2001 2 CPJ 33

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