Tribunals and Commissions02 Nov 1999Appeal dismissed
Sakthi Finance Ltd. Vs A.John
National Consumer Disputes Redressal Commission · 2000 1 CPJ 183 : 2000 2 CLT 351 : 2000 2 CPR 512
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 8 of 47
Tribunals and Commissions02 Nov 1999Appeal allowed
K. Karuppiah Vs TAMIL NADU HOUSING BOARD
National Consumer Disputes Redressal Commission · 2000 1 CPJ 79 : 2000 2 CLT 684 : 2000 2 CPR 30
Tribunals and Commissions01 Nov 1999Appeal dismissed
Senior Divisional Manager, LIC of India Vs P.U.SUHARA SHERIFF
National Consumer Disputes Redressal Commission · 2000 3 CPJ 419
Tribunals and Commissions01 Nov 1999Appeal dismissed
SRINIVASA AUTOMOBILES PRIVATE LIMITED Vs CH.SURYA RAO
National Consumer Disputes Redressal Commission · 2000 1 CPJ 458 : 2000 2 CLT 223 : 2000 2 CPR 142
Tribunals and Commissions01 Nov 1999Appeal allowed
JOHN MASILAMANI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2000 1 CPJ 198
Tribunals and Commissions01 Nov 1999Complaint allowed
R.B.PAMNANI Vs AMARAVATI SAHAKARI GRIH NIRMAN SAMITI LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 468
Tribunals and Commissions01 Nov 1999Petition partly allowed
S.GOVIND RAJAN Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 1999 3 CPJ 552 : 2000 1 CPR 548
Tribunals and Commissions01 Nov 1999Appeal dismissed
MADHU BALA Vs VARDHMAN PROPERTIES LTD.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 553 : 2000 1 CLT 698 : 2000 1 CPR 517
Tribunals and Commissions01 Nov 1999Appeal partly allowed
Sakthi Finance Ltd. Vs J.ARUNA (Minor)
National Consumer Disputes Redressal Commission · 2000 1 CPC 411 : 2000 1 CPJ 178 : 2001 1 CLT 108
Tribunals and Commissions01 Nov 1999Appeal dismissed
Chandra Vs Mahesh
National Consumer Disputes Redressal Commission · 2000 1 CPJ 361
Tribunals and Commissions28 Oct 1999Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs Saroj Bala
National Consumer Disputes Redressal Commission · 1999 3 CPJ 568 : 2000 1 CPC 433 : 2000 1 CPR 545
Tribunals and Commissions28 Oct 1999Appeal dismissed
New India Assurance Co.Ltd. Vs NIHAL CHAND KHATRI
National Consumer Disputes Redressal Commission · 1999 3 CPJ 559 : 2000 1 CPR 564
Tribunals and Commissions28 Oct 1999Complaint allowed
THOMAS REIZ ZUZARTE Vs CHARI CONSTRUCTION AND REAL ESTATE DEVELOPERS And BUILDERS
National Consumer Disputes Redressal Commission · 2000 1 CPJ 405
Tribunals and Commissions27 Oct 1999Appeal allowed
RAM DHARI YADAV Vs HAROON RAHSSED
National Consumer Disputes Redressal Commission · 2000 1 CPJ 457
Tribunals and Commissions26 Oct 1999Appeal dismissed with costs
SENIOR ACCOUNTS OFFICER (TR), OFFICE OF GENERAL MANAGER, TELECOM. Vs K.Srinivasa Rao
National Consumer Disputes Redressal Commission · 2000 1 CPC 523 : 2000 1 CPJ 270 : 2000 2 CPR 440
Tribunals and Commissions26 Oct 1999Application dismissed
Scooter India Ltd. Vs Pradeep Kumar
National Consumer Disputes Redressal Commission · 1999 3 CPJ 77 : 2000 1 CLT 235 : 2000 1 CPC 266 : 2000 1 CPR 10
Tribunals and Commissions25 Oct 1999Complaint allowed with costs
P.VASUDEVA Vs Hindustan Motors Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CLT 455 : 2000 2 CPC 347 : 2000 2 CPJ 270
Tribunals and Commissions25 Oct 1999Appeal allowed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs Sohan Lal
National Consumer Disputes Redressal Commission · 2003 2 CPC 305 : 2003 3 CPJ 192
Tribunals and Commissions25 Oct 1999Appeal allowed with costs
PANORAMA CONSTRUCTIONS Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2000 2 CLT 417 : 2000 2 CPJ 576 : 2000 3 CPR 53
Tribunals and Commissions25 Oct 1999Complaint dismissed
SYED ZAHID ALI Vs JAIPRAKASH PALIWAL
National Consumer Disputes Redressal Commission · 2000 1 CPJ 129