Tribunals and Commissions08 Nov 1999Application disposed of
J.R.MIDHA Vs Premier Automobiles Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 36 : 2000 2 CLT 310 : 2000 2 CPC 480
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 7 of 47
Tribunals and Commissions05 Nov 1999Appeal dismissed
SWARN KANTA JAIN Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2000 1 CLT 448 : 2000 1 CPC 131 : 2000 1 CPJ 544
Tribunals and Commissions05 Nov 1999Appeal allowed
P.Gnanasoundari Vs POST MASTER, HEAD POST OFFICE
National Consumer Disputes Redressal Commission · 2000 1 CPJ 88
Tribunals and Commissions05 Nov 1999Appeal dismissed
DEELIP KUMAR SHIRGAONKAR Vs SARVAJANIK GANESH UTSAV MANDAL
National Consumer Disputes Redressal Commission · 2000 1 CLT 589 : 2000 1 CPJ 299 : 2000 1 CPR 474
Tribunals and Commissions05 Nov 1999Appeal disposed of with modifications
National Insurance Company Ltd. Vs OM PARKASH GOEL
National Consumer Disputes Redressal Commission · 2000 1 CLT 446 : 2000 1 CPC 132 : 2000 1 CPR 325 : 2000 2 CPJ 317
Tribunals and Commissions05 Nov 1999Revision Petition dismissed
G.D.A. Vs RATAN SINGH
National Consumer Disputes Redressal Commission · 2000 1 CPJ 380
Tribunals and Commissions04 Nov 1999Petition allowed
RAJALAKSHMI SASI Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPC 666 : 2000 1 CPJ 377 : 2000 1 CPR 615
Tribunals and Commissions04 Nov 1999Enquiry discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs ROSS MURARKA FINANCE LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 19
Tribunals and Commissions04 Nov 1999Appeal partly allowed
Ratan Singh Vs UTTAR PRADESH Avas Evam Vikas Parishad
National Consumer Disputes Redressal Commission · 2000 1 CPJ 35 : 2000 2 CLT 246 : 2000 2 CPR 91
Tribunals and Commissions04 Nov 1999Appeal allowed
UDAI BEER SINGH Vs Branch Manager, State Bank of India
National Consumer Disputes Redressal Commission · 2000 1 CPJ 29 : 2000 2 CLT 478 : 2000 2 CPC 474 : 2000 2 CPR 45
Tribunals and Commissions04 Nov 1999I.A. allowed
P.RAVEENDRAN Vs FORT HOSPITAL LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 315
Tribunals and Commissions04 Nov 1999Appeal dismissed
VYSYA BANK Vs K.R.MANJULAMMA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 346 : 2000 2 CLT 405 : 2000 2 CPR 579
Tribunals and Commissions04 Nov 1999
UNITED INDIA INSURANCE LTD. Vs SURJIT SINGH ASAI
National Consumer Disputes Redressal Commission · 1999 0 NCDRC 7 : 1999 3 CPJ 79 : 2000 1 CLT 232 : 2000 1 CPC 275 : 2000 1 CPR 11
Tribunals and Commissions03 Nov 1999Appeal dismissed
Assistant Commissioner, Central Excise Vs RAJESH BHATTI
National Consumer Disputes Redressal Commission · 2000 1 CPC 129 : 2000 1 CPJ 532 : 2000 1 CPR 305
Tribunals and Commissions03 Nov 1999Appeal allowed
L.I.C. Of India Vs V. LAKSHMINARAYANA RAO
National Consumer Disputes Redressal Commission · 2000 1 CPJ 330
Tribunals and Commissions03 Nov 1999Appeal dismissed
Life Insurance Corporation of India Vs B.S.P.JYOTHI
National Consumer Disputes Redressal Commission · 2000 1 CPJ 354 : 2000 2 CLT 470 : 2000 2 CPR 235
Tribunals and Commissions03 Nov 1999Appeal dismissed
B.Suresh Vs SECRETARY, K.S.E.B.
National Consumer Disputes Redressal Commission · 2000 2 CPC 697 : 2000 3 CPJ 399
Tribunals and Commissions02 Nov 1999Appeals disposed of
GENERAL MANAGER, TELECOMMUNICATION DEPARTMENT Vs M.M.MUTHUSAMY
National Consumer Disputes Redressal Commission · 2000 1 CPJ 76
Tribunals and Commissions02 Nov 1999Appeal disposed of
DASHMESH DRY CLEANERS AND DYERS Vs GEETHANJALI NAIR
National Consumer Disputes Redressal Commission · 2000 1 CLT 445 : 2000 1 CPC 128 : 2000 1 CPJ 547
Tribunals and Commissions02 Nov 1999Appeal dismissed
THIRU J. KARUNAKARAN Vs Coffee Board
National Consumer Disputes Redressal Commission · 2000 1 CPJ 18