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National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 9 of 47

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Tribunals and Commissions25 Oct 1999Complaint dismissed

SIMLA MOHINDER Vs DLF Universal Ltd.

National Consumer Disputes Redressal Commission · 2000 1 CLT 272 : 2000 1 CPR 416 : 2000 2 CPC 46 : 2000 2 CPJ 246

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Tribunals and Commissions25 Oct 1999Appeals dismissed

GENERAL MANAGER, TELECOM DISTRICT, COLLAM Vs M.A.Rasheed

National Consumer Disputes Redressal Commission · 2000 1 CPC 428 : 2000 1 CPJ 318 : 2000 2 CLT 211 : 2000 2 CPR 227

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Tribunals and Commissions22 Oct 1999Appeals dismissed

GREEN TRANSPORT CORP Vs New India Assurance Co. Ltd

National Consumer Disputes Redressal Commission · 1999 3 CPJ 621 : 2000 1 CPC 446 : 2000 1 CPR 570

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Tribunals and Commissions22 Oct 1999Appeals dismissed

MADHU GOYAL Vs ASHIANA CONSTRUCTIONS (P) LTD.

National Consumer Disputes Redressal Commission · 2000 1 CLT 284 : 2000 1 CPJ 552 : 2000 1 CPR 364 : 2000 2 CPC 44

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Tribunals and Commissions22 Oct 1999C.A. allowed

RASHMI KANTA SHARMA Vs P.S.SABHARWAL

National Consumer Disputes Redressal Commission · 2000 1 CPJ 20

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Tribunals and Commissions22 Oct 1999NOE discharged

DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2002 1 CPJ 2

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Tribunals and Commissions22 Oct 1999Complaint rejected

Aggarwal Agencies Vs PLATINUM AGENCIES (P) LTD.

National Consumer Disputes Redressal Commission · 2001 2 CPJ 25

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Tribunals and Commissions22 Oct 1999Appeal dismissed

INDIVER CHADHA Vs TARSEM THAKUR

National Consumer Disputes Redressal Commission · 2000 1 CLT 461 : 2000 1 CPJ 329 : 2000 2 CPC 30

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Tribunals and Commissions21 Oct 1999Appeal allowed

MADHUKANT PREMI Vs DISTRICT SUPPLY OFFICER

National Consumer Disputes Redressal Commission · 1999 3 CPJ 504

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Tribunals and Commissions20 Oct 1999Appeal dismissed

NEW INDIA ASSURANCE COMPANY LIMITED Vs Pratibha Singh

National Consumer Disputes Redressal Commission · 1999 3 CPJ 554 : 2000 1 CLT 561 : 2000 1 CPR 288

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Tribunals and Commissions20 Oct 1999Appeal allowed with costs

AVADH BEHARI LAL Vs National Insurance Company Ltd.

National Consumer Disputes Redressal Commission · 1999 3 CPJ 572 : 2000 1 CLT 479 : 2000 1 CPR 67

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Tribunals and Commissions20 Oct 1999Orders passed

RAJANI CHIT FUND PVT. LTD. Vs B.SHANKARAIAH

National Consumer Disputes Redressal Commission · 2000 1 CPC 406 : 2000 1 CPJ 274 : 2000 2 CPR 447

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Tribunals and Commissions20 Oct 1999Appeal dismissed

MEERUT DEVELOPMENT AUTHORITY Vs MANOJ KUMAR JAIN

National Consumer Disputes Redressal Commission · 1999 3 CPJ 564 : 2000 1 CPC 432 : 2000 1 CPR 534

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Tribunals and Commissions18 Oct 1999Complaint allowed with costs

FILONIO VAZ Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2001 2 CPJ 314

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Tribunals and Commissions18 Oct 1999Appeal dismissed with costs

Titan Industries Ltd. Vs RAJENDRA M. NAIK

National Consumer Disputes Redressal Commission · 2000 2 CPJ 596 : 2000 3 CPR 69

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Tribunals and Commissions18 Oct 1999

JASWINDER SINGH Vs J.S.SAINI

National Consumer Disputes Redressal Commission · 2000 1 CLT 457 : 2000 1 CPR 487 : 2000 2 CPC 49 : 2000 2 CPJ 262

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Tribunals and Commissions15 Oct 1999Complaints allowed with costs

SURANA BANGLES Vs Union Bank of India

National Consumer Disputes Redressal Commission · 2000 3 CPJ 345

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Tribunals and Commissions14 Oct 1999Complaint allowed

S.D.JADHAV Vs BUDGET HOMES PVT. LTD.

National Consumer Disputes Redressal Commission · 2000 1 CPJ 384 : 2000 2 CPC 221 : 2000 2 CPR 258

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Tribunals and Commissions14 Oct 1999Appeal allowed

K.P.DAVIS Vs GEORGE PALLIKKUNNAN

National Consumer Disputes Redressal Commission · 2000 1 CPC 448 : 2000 1 CPJ 594 : 2000 1 CPR 573

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Tribunals and Commissions12 Oct 1999Complaint allowed with costs

National Textile Corporation Ltd. Vs AITCO MOVERS LTD.

National Consumer Disputes Redressal Commission · 2000 2 CPC 696 : 2000 3 CPJ 398

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