Tribunals and Commissions28 Sept 1999Revision allowed
CHIEF MEDICAL OFFICER Vs ZARINA KHANAM
National Consumer Disputes Redressal Commission · 1999 3 CPJ 580 : 2000 1 CPC 437 : 2000 1 CPR 551
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 11 of 47
Tribunals and Commissions28 Sept 1999Appeal allowed
WONDERCLEAN Vs M.SHAJ
National Consumer Disputes Redressal Commission · 2000 1 CPJ 492 : 2000 2 CLT 669 : 2000 2 CPC 260 : 2000 2 CPR 344
Tribunals and Commissions28 Sept 1999Appeal dismissed
AVADH WOOD PRODUCTS Vs DEENA NATH
National Consumer Disputes Redressal Commission · 1999 3 CPJ 512
Tribunals and Commissions27 Sept 1999Complaint allowed with costs
AJAY H.KANTHARIA Vs CAR MART PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPR 434 : 2000 3 CPJ 502 : 2001 1 CPC 112
Tribunals and Commissions27 Sept 1999Application dismissed
URVASHI ENTERPRISES LIMITED Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2000 1 CPJ 47
Tribunals and Commissions27 Sept 1999C.A. disposed of
SUCHITRA SUREL Vs TECHNOLOGY PARKS LIMITED
National Consumer Disputes Redressal Commission · 2000 1 CPJ 6
Tribunals and Commissions24 Sept 1999Appeal dismissed
NATIONAL INSURANCE COMPANY LTD Vs OM PRAKASH AGGARWAL
National Consumer Disputes Redressal Commission · 1999 3 CPJ 617 : 2000 1 CPR 567
Tribunals and Commissions24 Sept 1999C.A. disposed of
NARENDER KUMAR GUPTA Vs TECHNOLOGY PARKS LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 12
Tribunals and Commissions24 Sept 1999C.A. allowed
SUNIL KUMAR ARORA Vs Maitreya V.Doshi
National Consumer Disputes Redressal Commission · 2000 1 CPJ 11 : 2000 2 CLT 291 : 2000 2 CPC 476
Tribunals and Commissions23 Sept 1999Ordered accordingly
GHAZIABAD DEVELOPMENT AUTHORITY Vs SHASHI SHEKHAR NATH MISHRA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 596 : 2000 1 CLT 544 : 2000 1 CPR 221
Tribunals and Commissions23 Sept 1999Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs R.U.AHMAD
National Consumer Disputes Redressal Commission · 2000 1 CPJ 306 : 2000 2 CPC 469 : 2000 2 CPR 39
Tribunals and Commissions23 Sept 1999Enquiry disposed of
RAMESH KANSAL Vs PAL PEUGEOT LTD
National Consumer Disputes Redressal Commission · 1999 3 CPJ 57
Tribunals and Commissions23 Sept 1999Complaint allowed
OLGA SEQUEIRA Vs PRIME PROPERTIES PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 378
Tribunals and Commissions22 Sept 1999Appeal allowed
MARKETING MANAGER, CITY INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. Vs BALAKARISHNA SHAHANE
National Consumer Disputes Redressal Commission · 2000 2 CPC 682 : 2000 3 CPJ 339
Tribunals and Commissions21 Sept 1999Appeal disposed of
AMALENDU KAR Vs Employees' State Insurance Corporation
National Consumer Disputes Redressal Commission · 2000 1 CPJ 250 : 2000 3 CPR 490
Tribunals and Commissions20 Sept 1999Appeal allowed
SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPN.OF INDIA Vs RAMKRISHNA MANIKRAO PUSADKAR
National Consumer Disputes Redressal Commission · 2000 3 CPJ 363
Tribunals and Commissions17 Sept 1999F.A. dismissed and R.P. allowed
Life Insurance Corporation of India Vs K.SAVITHRAMMA
National Consumer Disputes Redressal Commission · 2000 1 CPC 418 : 2000 1 CPJ 277 : 2000 2 CPR 443
Tribunals and Commissions17 Sept 1999Appeal allowed
BARKATULLAH VISHWAVIDALAYA Vs VRINDA SHRIVASTAVA
National Consumer Disputes Redressal Commission · 1999 3 CPR 379 : 2000 1 CLT 230 : 2000 2 CPJ 191
Tribunals and Commissions16 Sept 1999Appeal allowed
GENERAL MANAGER, NORTH EASTERN RAILWAY Vs BAJRANGLAL JHUNJHUNWALA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 450
Tribunals and Commissions16 Sept 1999Appeal dismissed with costs
MEERUT DEVELOPMENT AUTHORITY Vs Shakuntala Devi
National Consumer Disputes Redressal Commission · 2000 1 CPJ 420