CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/National Consumer Disputes Redressal Commission/1999

COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 13 of 47

By year

  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1986
Tribunals and Commissions09 Sept 1999Appeal dismissed

R.KERALA VARMA Vs SECRETARY, VELLIYAMKULAM N.S.S.

National Consumer Disputes Redressal Commission · 2000 3 CPJ 511 : 2001 1 CPC 101

Read judgment
Tribunals and Commissions09 Sept 1999Complaint dismissed

VISHWAS JULKA Vs Union of India

National Consumer Disputes Redressal Commission · 1999 2 CPC 472 : 1999 3 CPJ 227 : 1999 3 CPR 253 : 2000 1 CLT 203

Read judgment
Tribunals and Commissions09 Sept 1999Appeal partly allowed

Unit Trust of India Vs HARI OM PRAKASH SINGLA

National Consumer Disputes Redressal Commission · 2000 1 CLT 390 : 2000 1 CPC 463 : 2000 2 CPJ 112 : 2000 2 CPR 530

Read judgment
Tribunals and Commissions08 Sept 1999Appeal dismissed

INDFUND MANAGEMENT LIMITED Vs SHAKUNTALA BRIJ MOHAN

National Consumer Disputes Redressal Commission · 1999 2 CPC 649 : 2000 1 CLT 107 : 2000 2 CPJ 114

Read judgment
Tribunals and Commissions08 Sept 1999Complaint allowed

RAJ KUMAR Vs United India Insurance Co.Ltd.

National Consumer Disputes Redressal Commission · 2000 1 CPC 70 : 2000 1 CPJ 370

Read judgment
Tribunals and Commissions07 Sept 1999N.O.E. discharged

NATIONAL COUNCIL FOR CIVIL LIBERTIES Vs DEPARTMENT OF HEALTH AND FAMILY WELFARE

National Consumer Disputes Redressal Commission · 1999 3 CPJ 58

Read judgment
Tribunals and Commissions07 Sept 1999Complaint allowed with costs

SHEO DUTTA MISHRA Vs UNITED INDIA INSURANCE COMPANY Limited

National Consumer Disputes Redressal Commission · 1999 3 CPJ 528 : 1999 3 CPR 477 : 2000 1 CLT 223 : 2000 1 SLT 138

Read judgment
Tribunals and Commissions07 Sept 1999Appeal allowed

SUHASINI SHARMA Vs Mahanagar Telephone Nigam Ltd.

National Consumer Disputes Redressal Commission · 2000 1 CPJ 221

Read judgment
Tribunals and Commissions07 Sept 1999Complaint dismissed

RAJENDRA JAGANNATH GHORPADE Vs DATTABUVA KALAMBE

National Consumer Disputes Redressal Commission · 2000 3 CPJ 530

Read judgment
Tribunals and Commissions06 Sept 1999Appeal dismissed

MEERUT DEVELOPMENT AUTHORITY Vs NIRANKAR SWAROOP MATHUR

National Consumer Disputes Redressal Commission · 2000 1 CPJ 124

Read judgment
Tribunals and Commissions06 Sept 1999Appeal dismiGssed

MEERUT DEVELOPMENT AUTHORITY Vs POONAM JAIN

National Consumer Disputes Redressal Commission · 2000 1 CPJ 87

Read judgment
Tribunals and Commissions06 Sept 1999Appeal disposed of

ASSISTANT COMMISSIONER, MUNICIPAL CORPORATION, NOTIFIED AREA COMMITTEE, MANIMAJRA Vs G.S.CHAWLA

National Consumer Disputes Redressal Commission · 1999 3 CPJ 616

Read judgment
Tribunals and Commissions06 Sept 1999Appeal allowed

M.S.BHATAMBRE Vs BABU K.KOPLE

National Consumer Disputes Redressal Commission · 2000 3 CPJ 366

Read judgment
Tribunals and Commissions06 Sept 1999Appeal dismissed with costs

DYNAVOX ELECTRONICS LIMITED Vs RAJIV GUPTA

National Consumer Disputes Redressal Commission · 1999 3 CPJ 540 : 2000 1 CPR 124 : 2001 1 CLT 498

Read judgment
Tribunals and Commissions04 Sept 1999Appeal dismissed

New India Assurance Co. Ltd. Vs ANIL BARUAH

National Consumer Disputes Redressal Commission · 2000 1 CPJ 241 : 2000 2 CLT 430 : 2000 2 CPC 303 : 2000 2 CPR 486

Read judgment
Tribunals and Commissions02 Sept 1999Revision Petition disposed of

C.RAJESWARI Vs L.I.C. of India

National Consumer Disputes Redressal Commission · 2000 1 CPJ 50 : 2000 1 CPR 57

Read judgment
Tribunals and Commissions02 Sept 1999Complaint dismissed

BIHARILAL THAVAIT Vs PRAKASH LADIKAR

National Consumer Disputes Redressal Commission · 1999 3 CPJ 535 : 1999 3 CPR 264 : 2000 1 CLT 45

Read judgment
Tribunals and Commissions02 Sept 1999

ASHOK GANGADHAR MARATHA Vs ORIENTAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1999 0 ACJ 508 : 1999 0 NCDRC 5 : 1999 2 ACC 463 : 1999 2 CLT 463 : 1999 3 CPJ 5 : 1999 7 SLT 317 : 2000 1 CPC 14

Read judgment
Tribunals and Commissions01 Sept 1999Complaint disposed of

SUDHIR KUMAR Vs State of Haryana

National Consumer Disputes Redressal Commission · 1999 2 CPC 646 : 1999 3 CPJ 602 : 2000 1 CLT 110

Read judgment
Tribunals and Commissions01 Sept 1999Ordered accordingly

SUNIL KUMAR SHARMA Vs K.K.HOSPITAL

National Consumer Disputes Redressal Commission · 1999 3 CPR 237 : 2000 1 CLT 89 : 2000 1 CPJ 100

Read judgment
Previous1…1112131415…47Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions