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National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 15 of 47

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Tribunals and Commissions24 Aug 1999Appeal allowed

ODIN RETREADERS (P) LIMITED Vs JANGA RAM BABU

National Consumer Disputes Redressal Commission · 2000 1 CPJ 266 : 2000 2 CPC 294 : 2000 2 CPR 467

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Tribunals and Commissions24 Aug 1999Complaint dismissed

OSCAR D'SA Vs PANDURANG D. KAMAT

National Consumer Disputes Redressal Commission · 2000 2 CPJ 16 : 2001 1 CLT 1 : 2001 1 CPR 404

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Tribunals and Commissions24 Aug 1999Appeal allowed with costs

PHOOL CHAND SHARMA Vs SAMPATTIPRABANDH ADHIKARI, U.P. AVAS VIKAS PARISHAD

National Consumer Disputes Redressal Commission · 1999 3 CPJ 232 : 1999 3 CPR 257 : 2000 1 CLT 80

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Tribunals and Commissions24 Aug 1999Appeal dismissed with costs

Union of India Vs R.PURUSHOTHAM REDDY

National Consumer Disputes Redressal Commission · 2000 1 CPJ 327

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Tribunals and Commissions23 Aug 1999Review Petition dismissed

SOUTH INDIA SURGICAL CO. LTD. Vs TIRUPATHI DIAGNOSTICS (P) LTD.

National Consumer Disputes Redressal Commission · 2001 3 CPJ 24

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Tribunals and Commissions21 Aug 1999Appeal allowed

TELECOM DISTRICT MANAGER Vs Velayutham

National Consumer Disputes Redressal Commission · 2000 2 CLT 408 : 2000 2 CPC 317 : 2000 2 CPR 544 : 2001 1 CPJ 227

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Tribunals and Commissions21 Aug 1999Appeal partly allowed with costs

V.S.NALLUSAMY Vs KANNABIRAN TRANSPORTS

National Consumer Disputes Redressal Commission · 2001 3 CPJ 255

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Tribunals and Commissions21 Aug 1999Appeal partly allowed

KARUR K.C.P.PACKAGINGS LIMITED Vs Senior Superintendent of Post Offices

National Consumer Disputes Redressal Commission · 2000 2 CLT 301 : 2000 2 CPC 315 : 2000 2 CPR 527 : 2001 3 CPJ 336

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Tribunals and Commissions20 Aug 1999Complaint allowed with costs

HENRY ANGELO D'SOUZA Vs MAC ENTERPRISES

National Consumer Disputes Redressal Commission · 2000 1 CPC 646 : 2000 1 CPJ 579 : 2000 2 CPR 476

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Tribunals and Commissions18 Aug 1999Appeal dismissed

B. Narasimha Reddy Vs Assistant Provident Fund Commissioner

National Consumer Disputes Redressal Commission · 2001 2 CPJ 161

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Tribunals and Commissions18 Aug 1999Complaint dismissed

CORPORATION BANK Vs SOMENATH GUPTA

National Consumer Disputes Redressal Commission · 1999 3 CPJ 44

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Tribunals and Commissions18 Aug 1999Ordered accordingly

RAJAT KUMAR BHADRA Vs SUPERCON ENGINEERS AND CONTRACTORS

National Consumer Disputes Redressal Commission · 1999 0 CTJ 643 : 1999 2 CPC 590 : 1999 3 CPJ 1 : 1999 3 CPR 47 : 2000 1 CLT 52

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Tribunals and Commissions16 Aug 1999Complaint dismissed

S.N. CHAPHEKAR AND COMPANY Vs Bajaj Tempo Limited

National Consumer Disputes Redressal Commission · 1999 3 CPJ 257

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Tribunals and Commissions14 Aug 1999Complaint allowed with costs

Manoj Jain Vs Union of India

National Consumer Disputes Redressal Commission · 2000 1 CPJ 396 : 2000 3 CPR 99 : 2001 1 CLT 157

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Tribunals and Commissions14 Aug 1999Appeal dismissed

Gokul Bora Vs GENERAL MANAGER,KAMRUP TELECOM DISTRICT, ULUBARI

National Consumer Disputes Redressal Commission · 2000 1 CPJ 312

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Tribunals and Commissions13 Aug 1999Claim partly decreed with costs

MAL SHREE MISRA Vs NEW INDIA ASSURANCE COMPANY LTD

National Consumer Disputes Redressal Commission · 1993 3 CPR 282 : 1999 3 CPJ 457 : 2000 1 CLT 35

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Tribunals and Commissions13 Aug 1999Appeal allowed

NEW INDIA ASSURANCE COMPANY LIMITED Vs M.P.TRANSPORT COMPANY LIMITED

National Consumer Disputes Redressal Commission · 1999 3 CPJ 419

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Tribunals and Commissions13 Aug 1999Complaint allowed with costs

ISHWAR CHANDRA GANGRADE Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1999 3 CPR 283 : 2000 1 CLT 317 : 2000 1 CPC 215 : 2000 2 CPJ 254

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Tribunals and Commissions13 Aug 1999Appeal dismissed

ORIENTAL INSURANCE Company Limited Vs PREM KUMAR AND SONS

National Consumer Disputes Redressal Commission · 2000 1 CPC 96 : 2000 1 CPJ 192

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Tribunals and Commissions13 Aug 1999Case remanded

S.C. GUPTA Vs PANKAJ TRIPATHI

National Consumer Disputes Redressal Commission · 1999 3 CPJ 258 : 2000 1 CPC 55

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