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National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 16 of 47

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Tribunals and Commissions13 Aug 1999Appeal dismissed with costs

MEERUT DEVELOPMENT AUTHORITY Vs VISHNU BEER RASTOGI

National Consumer Disputes Redressal Commission · 1999 3 CPJ 268 : 1999 3 CPR 214 : 2000 1 CLT 84

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Tribunals and Commissions13 Aug 1999Appeal dismissed

SUBHASH TRACTORS Vs ASHOK KUMAR SINGH

National Consumer Disputes Redressal Commission · 1999 3 CPJ 314

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Tribunals and Commissions13 Aug 1999Appeal dismissed with costs

SADANA ELECTRICALS Vs REETA RANI GUPTA

National Consumer Disputes Redressal Commission · 1999 3 CPJ 325

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Tribunals and Commissions13 Aug 1999Appeal allowed

SARLA PANDEY Vs Unit Trust of India

National Consumer Disputes Redressal Commission · 1999 3 CPJ 364 : 2000 1 CLT 511 : 2000 1 CPR 589

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Tribunals and Commissions12 Aug 1999Complaint allowed

FRANCISCO ANTONIO JOAO DE PHILOMENO FERNANDES Vs HARESH KHAUNTE

National Consumer Disputes Redressal Commission · 2000 2 CLT 560 : 2000 2 CPJ 40

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Tribunals and Commissions12 Aug 1999Order set aside

ASHOK M.MAINKAR Vs ATL (INDIA) LIMITED

National Consumer Disputes Redressal Commission · 1999 3 CPJ 519 : 2000 1 CPR 521

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Tribunals and Commissions12 Aug 1999Appeal allowed

SAINI MOTORS Vs MOHAN PAL SINGH SADANA

National Consumer Disputes Redressal Commission · 1999 2 CLT 293 : 2000 1 CPJ 181

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Tribunals and Commissions12 Aug 1999Appeal allowed

SUB-DIVISIONAL ENGINEER DEPARTMENT OF TELECOMMUNICATIONS Vs KIRAN ACHYUTRAO HUNDGUND

National Consumer Disputes Redressal Commission · 1999 3 CPJ 323

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Tribunals and Commissions12 Aug 1999Appeals dismissed

New India Assurance Co. Ltd. Vs MOHD.ZIANUDDIN

National Consumer Disputes Redressal Commission · 2001 3 CPJ 342

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Tribunals and Commissions11 Aug 1999Appeal dismissed

M.T.N.L. Vs SAT BHUSHAN JAIN

National Consumer Disputes Redressal Commission · 1999 3 CPJ 181

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Tribunals and Commissions11 Aug 1999Appeal dismissed

M.T.N.L. Vs SHRI SAT BHUSHAN JAIN

National Consumer Disputes Redressal Commission · 2000 1 CPC 522 : 2000 1 CPJ 230 : 2000 2 CPR 24

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Tribunals and Commissions10 Aug 1999Petition disposed of

City and Industrial Development Corporation of Maharashtra Limited Vs CHERIAN PAPPACHAN

National Consumer Disputes Redressal Commission · 1999 2 CPC 577 : 1999 3 CPJ 2 : 1999 3 CPR 48 : 2000 1 CLT 53

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Tribunals and Commissions09 Aug 1999Appeal dismissed

SECRETARY, CENTRAL INDIAN POST AND TELEGRAPH DEPARTMENT Vs FIRM GORELAL PHOOLCHAND JAIN

National Consumer Disputes Redressal Commission · 1999 3 CPJ 275 : 1999 3 CPR 293 : 2000 1 CLT 40

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Tribunals and Commissions09 Aug 1999Complaint allowed with costs

PUNJAB STATE ELECTRICITY BOARD Vs Oriental Insurance Company Ltd.

National Consumer Disputes Redressal Commission · 2000 1 CPR 154 : 2000 3 CPJ 476

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Tribunals and Commissions07 Aug 1999Appeal dismissed

TELECOM DISTRICT MANAGER Vs N.LAKSHMI NARAYANA SHARMA

National Consumer Disputes Redressal Commission · 2000 2 CPC 246 : 2000 2 CPR 256 : 2001 1 CPJ 272

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Tribunals and Commissions05 Aug 1999Dismissed

MANAGING DIRECTOR, GHATGE PATIL AUTOMOBILES Vs GORAKHNATH DNYANDEO MAGDOOM

National Consumer Disputes Redressal Commission · 1999 3 CPJ 493

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Tribunals and Commissions05 Aug 1999Revision Petitions dismissed

WEST BENGAL AGRO INDUSTRIES CORPORATION Vs Bijoy Kumar Roy

National Consumer Disputes Redressal Commission · 1999 0 CTJ 806 : 1999 2 CPC 518 : 1999 3 CPJ 7 : 1999 3 CPR 9 : 2000 1 CLT 200

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Tribunals and Commissions04 Aug 1999Appeal dismissed

Satnam Kaur Vs MAHANAGAR TELEPHONE NIGAM LIMITED

National Consumer Disputes Redressal Commission · 1999 3 CPJ 210

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Tribunals and Commissions04 Aug 1999Complaint dismissed

M.S.AUTO SERVICE CENTRE Vs BHARAT JYOTI TECHANICALS

National Consumer Disputes Redressal Commission · 1999 3 CPJ 271

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Tribunals and Commissions04 Aug 1999Appeal allowed

A.M. MATHEW Vs M.PRADEEP KUMAR

National Consumer Disputes Redressal Commission · 2000 1 CPJ 477

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