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National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 17 of 47

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Tribunals and Commissions04 Aug 1999Appeal allowed

United India Insurance Company Limited Vs SHIVALI CEMENT PVT. LTD.

National Consumer Disputes Redressal Commission · 1999 3 CPJ 264

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Tribunals and Commissions04 Aug 1999Complaint dismissed

ABDUL ALI Vs ASSISTANT ACCOUNTS OFFICER, E.R.O., A.P. TRANS CO. LTD

National Consumer Disputes Redressal Commission · 2001 2 CPJ 339

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Tribunals and Commissions03 Aug 1999Petition allowed

P.K.KOCHU Vs C.I.EDISON

National Consumer Disputes Redressal Commission · 2000 1 CPJ 501

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Tribunals and Commissions02 Aug 1999Writ Appeals allowed

MALAPPURAM DISTRICT P.B.O. ASSOCIATION Vs Mohan

National Consumer Disputes Redressal Commission · 1999 3 CPJ 473 : 2000 1 CLT 370

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Tribunals and Commissions02 Aug 1999Appeal allowed with costs

RAJESH KUMAR TALWAR Vs GENERAL MANAGER, TELEPHONES

National Consumer Disputes Redressal Commission · 2000 1 CPJ 57

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Tribunals and Commissions02 Aug 1999Appeal dismissed

MEERUT DEVELOPMENT AUTHORITY Vs S.R.MISRA

National Consumer Disputes Redressal Commission · 1999 3 CPJ 471

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Tribunals and Commissions02 Aug 1999Petition dismissed

K.P.SUBHASH Vs Asst. Executive Engineer

National Consumer Disputes Redressal Commission · 1999 3 CPJ 184

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Tribunals and Commissions02 Aug 1999Appeal dismissed

SHRI SIDDHIVINAYAK DEVELOPERS Vs RAVINDRA SAKHARAM GURAV

National Consumer Disputes Redressal Commission · 1999 3 CPJ 332

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Tribunals and Commissions02 Aug 1999Appeal allowed in part

K.P.G. NAIR Vs P.V.Thomas

National Consumer Disputes Redressal Commission · 2000 2 CPC 683 : 2000 3 CPJ 350

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Tribunals and Commissions30 Jul 1999Appeal partly allowed

VIJAY KUMAR Vs District Manager, Telephones

National Consumer Disputes Redressal Commission · 1999 2 CLT 444 : 1999 2 CPC 558 : 1999 3 CPR 292 : 2000 2 CPJ 325

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Tribunals and Commissions30 Jul 1999Appeal partly allowed

COL. L.S. MAKAN Vs MODERN AUTOMOBILES

National Consumer Disputes Redressal Commission · 1999 2 CLT 445 : 1999 2 CPC 556 : 1999 3 CPR 290 : 2000 2 CPJ 330

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Tribunals and Commissions29 Jul 1999Appeal dismissed with costs

Unit Trust of India Vs SUDESH RANA

National Consumer Disputes Redressal Commission · 1999 2 CLT 446 : 1999 2 CPC 555 : 1999 3 CPJ 551

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Tribunals and Commissions29 Jul 1999Appeal partly allowed

N.LALITHA KRISHNA Vs MRS.DEEPA NAIR

National Consumer Disputes Redressal Commission · 2000 1 CPJ 340

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Tribunals and Commissions29 Jul 1999Complaint allowed

Oriental Insurance Company Ltd. Vs GULAB ROAD LINES

National Consumer Disputes Redressal Commission · 1999 2 CPC 557 : 1999 3 CPR 280 : 2000 2 CPJ 321

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Tribunals and Commissions28 Jul 1999Ordered accordingly

ORIENTAL INSURANCE Company Limited Vs DHARMENDRA KUMAR LALL

National Consumer Disputes Redressal Commission · 1999 0 CTJ 581 : 1999 2 CLT 687 : 1999 2 CPC 519 : 1999 3 CPJ 20 : 1999 3 CPR 10

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Tribunals and Commissions28 Jul 1999Appeal allowed

SUBHASHIS DHAR Vs SANJUKTA SENGUPTA

National Consumer Disputes Redressal Commission · 1999 0 CTJ 573 : 1999 2 CPC 522 : 1999 3 CPJ 29 : 1999 3 CPR 13

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Tribunals and Commissions28 Jul 1999Appeal allowed

Life Insurance Corporation of India Vs KEWAL KUMAR

National Consumer Disputes Redressal Commission · 1999 2 CLT 648 : 2000 1 CPC 107 : 2000 2 CPJ 14

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Tribunals and Commissions26 Jul 1999Appeal dismissed

SATYA DEVI Vs RAKESH KUMAR SAWHNEY

National Consumer Disputes Redressal Commission · 1999 3 CPJ 328

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Tribunals and Commissions24 Jul 1999Appeal dismissed

SULOCHANA DEVI KYAL Vs Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 2000 1 CPC 416 : 2000 1 CPJ 252 : 2000 2 CPR 474

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Tribunals and Commissions23 Jul 1999Appeal dismissed

ORIENTAL INSURANCE Company Limited Vs ASHOK KUMAR

National Consumer Disputes Redressal Commission · 1999 3 CPJ 240 : 1999 3 CPR 89

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