Tribunals and Commissions16 Jul 1999Appeal dismissed
SUN POLY INDUSTRY Vs BRANCH MANAGER, SHRI RAMADOSS MOTOR TRANSPORT LTD.
National Consumer Disputes Redressal Commission · 1999 3 CPR 311 : 2000 1 CPJ 334
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 19 of 47
Tribunals and Commissions16 Jul 1999
Ish Kapoor Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPC 551 : 1999 3 CPJ 539 : 1999 3 CPR 217
Tribunals and Commissions15 Jul 1999Complaint allowed
CHUNILAL M. PAREKH Vs PARESH SHAH
National Consumer Disputes Redressal Commission · 1999 2 CPC 373 : 1999 2 CPJ 547 : 1999 2 CPR 511
Tribunals and Commissions15 Jul 1999Writ Petition disposed of
P.R.Subhash Chandran Vs Govt.of A.P.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 217
Tribunals and Commissions15 Jul 1999Complaint dismissed
D.P.VARMA Vs R.P.Mishra
National Consumer Disputes Redressal Commission · 1999 2 CPR 546 : 2000 1 CPJ 96
Tribunals and Commissions15 Jul 1999Order announced
SUNITA KHULLAR Vs BANGALORE SILK AND SAREES
National Consumer Disputes Redressal Commission · 1999 2 CLT 449 : 1999 2 CPC 550 : 1999 3 CPJ 545
Tribunals and Commissions14 Jul 1999Complaint dismissed
REKHA V.KAMBLE Vs M.M.AGRAWAL
National Consumer Disputes Redressal Commission · 1999 2 CPC 615 : 1999 3 CPJ 75
Tribunals and Commissions14 Jul 1999Order modified. Appeals disposed of
CLASSY MOBIKE PVT. LTD. Vs ANIL KUMAR VISHWAKARMA
National Consumer Disputes Redressal Commission · 1999 2 CLT 451 : 1999 2 CPC 548 : 1999 3 CPJ 505 : 1999 3 CPR 262
Tribunals and Commissions14 Jul 1999Appeal dismissed
SHRIRAM REFRIGERATION INDUSTRIES LIMITED Vs Ratnakar Bank Limited
National Consumer Disputes Redressal Commission · 1999 2 CPC 396 : 1999 2 CPJ 644 : 1999 2 CPR 540
Tribunals and Commissions14 Jul 1999Complaint dismissed
H.S.VERMA Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 1999 2 CLT 303 : 1999 2 CPC 127 : 1999 3 CPJ 67 : 1999 3 CPR 177
Tribunals and Commissions13 Jul 1999Appeals allowed
P.N.BHASKARAN Vs MOLLY ROBINSON
National Consumer Disputes Redressal Commission · 2000 1 CLT 298 : 2000 1 CPJ 81
Tribunals and Commissions12 Jul 1999Appeal dismissed with costs
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Sneh Gupta
National Consumer Disputes Redressal Commission · 1999 2 CLT 452 : 1999 2 CPC 547 : 1999 3 CPJ 480
Tribunals and Commissions12 Jul 1999Appeal disposed of
Santosh Kumari Vs BANK OF RAJASTHAN
National Consumer Disputes Redressal Commission · 1999 2 CLT 453 : 1999 2 CPC 546 : 1999 3 CPJ 513 : 1999 3 CPR 269
Tribunals and Commissions12 Jul 1999Appeal disposed of
MOHAN PYARI Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 230
Tribunals and Commissions12 Jul 1999Appeal dismissed
GHULAM MUSTAFA WANI Vs National Insurance Company
National Consumer Disputes Redressal Commission · 1999 3 CPJ 249 : 2000 1 CPC 54
Tribunals and Commissions12 Jul 1999Appeal dismissed
Parshotam Dutt Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 1999 3 CPJ 254
Tribunals and Commissions09 Jul 1999Appeals dismissed
ANIL GUPTA Vs Delhi Cantonment Board
National Consumer Disputes Redressal Commission · 2000 1 CPJ 203
Tribunals and Commissions09 Jul 1999Petition disposed of
STATE COMMISSION, DELHI Vs RAM SINGH PATHAK
National Consumer Disputes Redressal Commission · 1999 3 CPJ 195 : 2000 1 CPC 57
Tribunals and Commissions09 Jul 1999NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs UNIVERSAL GENERICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 49
Tribunals and Commissions08 Jul 1999Appeals accepted
Gurcharan Singh Vs State of Punjab
National Consumer Disputes Redressal Commission · 1999 2 CLT 454 : 1999 2 CPC 545 : 1999 3 CPJ 517 : 1999 3 CPR 314