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National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 18 of 47

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Tribunals and Commissions22 Jul 1999Appeal dismissed

UCO BANK Vs Narendra Kumar Gupta

National Consumer Disputes Redressal Commission · 1999 3 CPJ 253

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Tribunals and Commissions22 Jul 1999Appeal dismissed with costs

LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS SR.DIVISIONAL MANAGER Vs NIRVAIR SINGH

National Consumer Disputes Redressal Commission · 2000 1 CPC 85 : 2001 2 CPJ 113

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Tribunals and Commissions21 Jul 1999R.A. allowed

RAJENDRA PROPERTIES AND INDUSTRIES Vs Delhi Vidyut Board

National Consumer Disputes Redressal Commission · 2001 1 CPJ 47

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Tribunals and Commissions21 Jul 1999Appeal allowed

BOMBAY SUBURBAN ELECTRIC SUPPLY LIMITED Vs DEEPALI CO-OP. HOUSING SOCIETY LTD

National Consumer Disputes Redressal Commission · 1999 3 CPJ 416 : 2000 1 CPR 322

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Tribunals and Commissions21 Jul 1999Revision allowed

B.M.VISWANATHAN Vs NATIONAL RADIO ELECTRONICS CO.

National Consumer Disputes Redressal Commission · 2000 1 CPC 637 : 2000 1 CPJ 555 : 2000 2 CPR 316

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Tribunals and Commissions21 Jul 1999Appeal partly allowed

Divisional Manager, Life Insurance Corporation of India Vs S.KALAVATHI

National Consumer Disputes Redressal Commission · 2000 1 CPJ 513

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Tribunals and Commissions21 Jul 1999N.O.E. discharged

Director (Research) Vs COMPUAGE ELECTRONICS PVT. LTD.

National Consumer Disputes Redressal Commission · 2001 3 CPJ 120 : 2001 3 CPR 221

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Tribunals and Commissions21 Jul 1999Appeal dismissed with costs

CONCEPT MARKETING Vs HARVINDER SINGH SAINI

National Consumer Disputes Redressal Commission · 2000 1 CLT 441 : 2000 2 CPC 346 : 2000 2 CPJ 332

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Tribunals and Commissions21 Jul 1999Appeal allowed

MALKIAT SINGH Vs NEW INDIA ASSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 1999 2 CLT 672 : 2000 1 CPC 77 : 2000 1 CPJ 356

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Tribunals and Commissions20 Jul 1999Appeal dismissed

ARUN HARI JADHAV Vs RAMCHANDRA D. SAWANT

National Consumer Disputes Redressal Commission · 1999 3 CPJ 270 : 2000 1 CPR 345

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Tribunals and Commissions19 Jul 1999Appeal dismissed

R.C.ARORA Vs MANAGING DIRECTOR, THE PREMIER AUTOMOBILES LTD.

National Consumer Disputes Redressal Commission · 1999 2 CPC 552 : 1999 3 CPJ 527 : 2000 1 CLT 27

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Tribunals and Commissions19 Jul 1999Appeal dismissed with costs

U.P.AVAS EVAM VIKAS PARISHAD Vs Satyawati

National Consumer Disputes Redressal Commission · 1999 2 CLT 636 : 1999 3 CPJ 217 : 1999 3 CPR 96

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Tribunals and Commissions19 Jul 1999Appeals dismissed

RAM KISHORE TTWARI Vs G.D.A.

National Consumer Disputes Redressal Commission · 1999 2 CLT 613 : 1999 3 CPJ 136

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Tribunals and Commissions19 Jul 1999Appeal partly allowed with costs

United India Insurance Co. Ltd. Vs VIJAY KUMAR

National Consumer Disputes Redressal Commission · 2000 1 CLT 181 : 2000 1 CPC 683 : 2000 1 CPJ 170

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Tribunals and Commissions19 Jul 1999Appeals disposed of

MANAGING DIRECTOR, JAndK COOP. HOUSING FEDERATION LIMITED Vs TILAK RAJ GUPTA

National Consumer Disputes Redressal Commission · 1999 3 CPJ 214

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Tribunals and Commissions19 Jul 1999Appeal dismissed

Premier Automobiles Ltd. Vs Ram Kumar Sharma

National Consumer Disputes Redressal Commission · 2000 1 CLT 474 : 2000 1 CPC 483 : 2000 2 CPJ 39 : 2000 2 CPR 560 : 2006 2 CPC 664

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Tribunals and Commissions16 Jul 1999Revision Petition allowed

WERNER POHLE Vs ARAVIND V.MISTRY

National Consumer Disputes Redressal Commission · 1999 3 CPJ 201 : 1999 3 CPR 299

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Tribunals and Commissions16 Jul 1999Appeal allowed in part

BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD. Vs PATANJALI GUHA THAKURTA

National Consumer Disputes Redressal Commission · 1999 3 CPJ 175 : 1999 3 CPR 306

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Tribunals and Commissions16 Jul 1999Appeal dismissed

United India Insurance Company Limited Vs LEELA RAMCHANDRA VARSALE

National Consumer Disputes Redressal Commission · 1999 2 CPJ 668 : 1999 3 CPR 99

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Tribunals and Commissions16 Jul 1999N.O.E. discharged

In the Matter of :J.K. CHEMICALS LTD. Vs State

National Consumer Disputes Redressal Commission · 2001 3 CPJ 105

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