Tribunals and Commissions08 Jul 1999C.A. disposed of
PRITAM CHAND DOGRA Vs BALDEV RANA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 50
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 20 of 47
Tribunals and Commissions08 Jul 1999Ordered accordingly
P.C.CHANDAN Vs A.B.A.SECURITY SYSTEM
National Consumer Disputes Redressal Commission · 2001 3 CPJ 91
Tribunals and Commissions07 Jul 1999N.O.E. disposed of
DIRECTOR GENERAL (I And R) Vs ECONOMIC COMMERCIAL SERVICES
National Consumer Disputes Redressal Commission · 2001 3 CPJ 96
Tribunals and Commissions07 Jul 1999Appeal disposed of
GHULAM ALI AZAD Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 313
Tribunals and Commissions07 Jul 1999Appeal disposed of
United India Insurance Company Limited Vs INDER KRISHAN MATTOO
National Consumer Disputes Redressal Commission · 1999 3 CPJ 199
Tribunals and Commissions07 Jul 1999Appeal allowed
ESTATE OFFICER, URBAN ESTATE, PUNJAB URBAN DEVELOPMENT AUTHORITY Vs BACHAN RAM And SONS
National Consumer Disputes Redressal Commission · 1999 2 CLT 356 : 1999 2 CPR 550 : 1999 3 CPJ 282 : 2000 1 CPC 159
Tribunals and Commissions07 Jul 1999Revision partly allowed
Unit Trust of India Vs SARLA DEEPENDRA LALAN
National Consumer Disputes Redressal Commission · 1999 3 CPJ 318
Tribunals and Commissions07 Jul 1999Appeal allowed
Department of Telecommunication Vs CHANILAL KASAR
National Consumer Disputes Redressal Commission · 1999 3 CPJ 409
Tribunals and Commissions05 Jul 1999Appeal dismissed with costs
HARYANA URBAN DEVELOPMENT AUTHORITY Vs ANITA AGGARWAL
National Consumer Disputes Redressal Commission · 1999 2 CLT 450 : 1999 2 CPC 543 : 1999 3 CPJ 446 : 1999 3 CPR 236
Tribunals and Commissions05 Jul 1999Ordered accordingly
M.P.Housing Board Vs PRAHLAD KUMAR JODHANI
National Consumer Disputes Redressal Commission · 1999 3 CPJ 37 : 1999 3 CPR 1 : 2000 1 CLT 126
Tribunals and Commissions05 Jul 1999Petition dismissed
KEDIA APPLIANCES LIMITED Vs NIHARIKA DISTRIBUTORS
National Consumer Disputes Redressal Commission · 1999 3 CPJ 126 : 1999 3 CPR 447 : 2000 1 CPC 224
Tribunals and Commissions05 Jul 1999Appeal dismissed
DEVENDRA KUMAR SHARMA Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 403
Tribunals and Commissions02 Jul 1999Complaint partly allowed
Negi Ram Vs Himachal Pradesh State Electricity Board
National Consumer Disputes Redressal Commission · 1999 2 CLT 428 : 1999 2 CPC 137 : 1999 2 CPJ 590 : 1999 2 CPR 588
Tribunals and Commissions02 Jul 1999Appeal dismissed
K.R. PULP AND PAPERS LIMITED Vs SHRI JAI AMBE TRANSPORT COMPANY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 98
Tribunals and Commissions02 Jul 1999Appeal partly allowed
Branch Manager, United India Insurance Co. Ltd Vs VAKIL SINGH
National Consumer Disputes Redressal Commission · 1999 2 CPC 369 : 1999 2 CPR 571 : 1999 3 CPJ 59
Tribunals and Commissions02 Jul 1999Appeal allowed
HARJEET SINGH BEDI Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1999 2 CPJ 623 : 1999 3 CPR 160
Tribunals and Commissions02 Jul 1999Complaint allowed with costs
BASANT LAL Vs GENERAL MANAGER, DOOR SANCHAR
National Consumer Disputes Redressal Commission · 1999 3 CPJ 132
Tribunals and Commissions02 Jul 1999Complaint disposed of
PADAMSEN Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 1999 3 CPJ 94
Tribunals and Commissions02 Jul 1999Appeal partly allowed
Beltek India Limited Vs H.C.SEHGAL
National Consumer Disputes Redressal Commission · 1999 2 CPC 626 : 1999 2 CPJ 577 : 1999 3 CPR 101
Tribunals and Commissions02 Jul 1999Application dismissed
AGARWAL TUBES (I) LTD. Vs STATE BANK OF BIKANER and JAIPUR
National Consumer Disputes Redressal Commission · 2000 2 CLT 609 : 2001 1 CPC 44 : 2001 1 CPJ 53