Tribunals and Commissions30 Jun 1999Application disposed of
UNIVERSAL CYLINDERS LIMITED Vs MESSRS CENTURY GASES AND PETROCHEMICALS LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 36
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 22 of 47
Tribunals and Commissions29 Jun 1999NOE discharged
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs Tata Finance Limited
National Consumer Disputes Redressal Commission · 1999 0 CTJ 360 : 1999 2 CPJ 75
Tribunals and Commissions29 Jun 1999NOE discharged
MONARCH PHOTOCOMP And PRINTERS Vs SUPER ENGINEERING CORPORATION
National Consumer Disputes Redressal Commission · 1999 1 CLT 189 : 1999 1 CPC 282 : 1999 2 CPJ 83
Tribunals and Commissions29 Jun 1999NOE disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs MOHAN INVESTMENT AND PROPERTIES LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPC 1269 : 1999 2 CPJ 57 : 1999 2 CPR 7
Tribunals and Commissions29 Jun 1999Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs STEEL EDGE (INDIA)
National Consumer Disputes Redressal Commission · 1999 2 CLT 362 : 1999 2 CPJ 680 : 1999 2 CPR 547 : 2000 1 CPC 168
Tribunals and Commissions29 Jun 1999Application dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Daewoo Motors India Limited
National Consumer Disputes Redressal Commission · 1999 2 CPJ 80
Tribunals and Commissions29 Jun 1999NOE discharged
In the matter of : ALLAHABAD BANK Vs State
National Consumer Disputes Redressal Commission · 1999 2 CPJ 59
Tribunals and Commissions29 Jun 1999Appeal allowed
ANIL KUMAR CHOPRA Vs State Bank of India
National Consumer Disputes Redressal Commission · 2000 1 CPC 396 : 2000 1 CPJ 247 : 2000 2 CPR 593 : 2015 2 CgLJ 296
Tribunals and Commissions29 Jun 1999Appeal allowed
Life Insurance Corporation of India Vs RAMPATI
National Consumer Disputes Redressal Commission · 1999 2 CLT 354 : 1999 2 CPR 542 : 1999 3 CPJ 305
Tribunals and Commissions29 Jun 1999Complaint disposed of
ARIHANT SOLVENT INDUSTRIES (PVT.) LTD. Vs SAMPLA TRUCK OPERATORS UNION
National Consumer Disputes Redressal Commission · 1999 3 CPJ 39
Tribunals and Commissions28 Jun 1999Enquiry discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs DON BOSCO HIGH SCHOOL
National Consumer Disputes Redressal Commission · 1999 3 CPJ 24
Tribunals and Commissions28 Jun 1999Complaint dismissed
SANJAY KUMAR Vs G.P.O., KASHMERE GATE, DELHI
National Consumer Disputes Redressal Commission · 1999 3 CPJ 40
Tribunals and Commissions28 Jun 1999Application disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs SRICHAKRA TYRES LIMITED
National Consumer Disputes Redressal Commission · 1999 1 CLT 361 : 1999 2 CPJ 77
Tribunals and Commissions28 Jun 1999N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs GILL INTERNATIONAL LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 18
Tribunals and Commissions28 Jun 1999Appeal dismissed
SUBHASIS NANDY Vs W.B.S.E.B., SALT LAKE
National Consumer Disputes Redressal Commission · 1999 3 CPJ 183 : 2000 1 CPC 608 : 2000 1 CPR 533
Tribunals and Commissions28 Jun 1999Application dismissed
SHASHI KIRAN SOOD Vs CHIEF EXECUTIVE OFFICER, GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 31
Tribunals and Commissions28 Jun 1999Application disposed of
K.B.LAL MATHUR Vs ANDHRA PRADESH SCOOTER LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 33
Tribunals and Commissions28 Jun 1999Application disposed of
SATPAL BAKSHI Vs TECHNOLOGY PARKS LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 38
Tribunals and Commissions25 Jun 1999Appeal allowed
MONGILAL KOTHARI Vs HINDUSTAN LEVER LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 171
Tribunals and Commissions25 Jun 1999Appeal disposed of
HOWRAH DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs PANCHANAN DAWAN
National Consumer Disputes Redressal Commission · 1999 3 CPJ 100