CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/National Consumer Disputes Redressal Commission/1999

COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 1999

924 judgments · page 24 of 47

By year

  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1986
Tribunals and Commissions15 Jun 1999Appeal disposed of

SONA PAPER BOARDS LIMITED Vs WEIGH MASTERS

National Consumer Disputes Redressal Commission · 1999 0 CTJ 613 : 1999 2 CLT 552 : 1999 2 CPC 256 : 1999 3 CPJ 384

Read judgment
Tribunals and Commissions14 Jun 1999Appeals partly allowed

NAVBHARAT TOURS AND TRAVELS Vs KALAPI BALVANTRAY SANGHAVI

National Consumer Disputes Redressal Commission · 1999 3 CPR 491 : 2000 1 CLT 210 : 2000 1 CPC 234 : 2000 1 CPJ 44

Read judgment
Tribunals and Commissions14 Jun 1999Appeal allowed

DISTRICT EXECUTIVE OFFICER, KERALA CONSTRUCTION WORKERS WELFARE BOARD Vs K.A. BABY

National Consumer Disputes Redressal Commission · 1999 3 CPJ 308

Read judgment
Tribunals and Commissions14 Jun 1999Appeal dismissed

MANAGING DIRECTOR, AIR INDIA Vs REKHA MOHANDAS

National Consumer Disputes Redressal Commission · 1999 3 CPJ 361 : 2000 1 CLT 516 : 2000 1 CPR 143

Read judgment
Tribunals and Commissions10 Jun 1999Appeal allowed

RAMESH PRABHAKAR CHANDANE Vs FORWARD TELEVISION LIMITED

National Consumer Disputes Redressal Commission · 1999 2 CPC 625 : 1999 3 CPJ 68 : 1999 3 CPR 49

Read judgment
Tribunals and Commissions09 Jun 1999Order set aside

A.P.S.E.B. Vs UDAY KUMAR JAISWAL

National Consumer Disputes Redressal Commission · 1999 3 CPJ 521 : 2000 1 CPR 524

Read judgment
Tribunals and Commissions09 Jun 1999Appeal dismissed

A.CHANDRAKANTHA Vs Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 1999 3 CPJ 462

Read judgment
Tribunals and Commissions08 Jun 1999C.A. disposed of

MANISH LALWANI Vs ICNET LIMITED

National Consumer Disputes Redressal Commission · 1999 2 CPJ 72

Read judgment
Tribunals and Commissions08 Jun 1999Appeal partly allowed

Union of India Vs SAMUDRALA GOVINDA RAJULU

National Consumer Disputes Redressal Commission · 1999 3 CPJ 488 : 2000 1 CLT 358

Read judgment
Tribunals and Commissions08 Jun 1999Appeal dismissed

C.S.TOMAR Vs KALYANI SHARP INDIA LIMITED

National Consumer Disputes Redressal Commission · 1999 2 CPJ 605 : 2000 1 CLT 572 : 2000 1 CPR 227

Read judgment
Tribunals and Commissions08 Jun 1999Appeal allowed with costs

MADDALA VENKATA PHANINDRA KUMAR Vs DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 1999 3 CPJ 444

Read judgment
Tribunals and Commissions08 Jun 1999Appeal dismissed

STATION MASTER Vs P.SRIDHAR

National Consumer Disputes Redressal Commission · 1999 3 CPJ 259 : 2000 1 CPC 60

Read judgment
Tribunals and Commissions07 Jun 1999Appeal allowed with costs

JAGDAMBA INDUSTRIES Vs National Insurance Company Limited

National Consumer Disputes Redressal Commission · 1999 2 CLT 415 : 1999 3 CPJ 131 : 2000 2 CPC 69

Read judgment
Tribunals and Commissions03 Jun 1999Appeal disposed of

Transport Corporation of India Limited Vs ORIENTAL INSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 1999 2 CLT 364 : 1999 2 CPC 262 : 1999 2 CPJ 540

Read judgment
Tribunals and Commissions02 Jun 1999Appeal disposed of

Unit Trust of India Vs GUDDIE MADANJIT

National Consumer Disputes Redressal Commission · 1999 0 CTJ 699 : 1999 2 CLT 365 : 1999 2 CPC 263 : 1999 3 CPJ 408

Read judgment
Tribunals and Commissions02 Jun 1999Appeal partly allowed

PUNJAB SCHOOL EDUCATION BOARD, THROUGH ITS CHAIRMAN/SECRETARY Vs SAROJ KUMARI

National Consumer Disputes Redressal Commission · 2000 1 CLT 394 : 2000 1 CPC 470 : 2000 2 CPJ 97

Read judgment
Tribunals and Commissions02 Jun 1999Complaint allowed

NEW PUNJAB COLD STORAGE Vs PUNJAB STATE ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 1999 2 CLT 536 : 1999 3 CPJ 278 : 1999 3 CPR 133 : 2000 2 CPC 76

Read judgment
Tribunals and Commissions01 Jun 1999Appeal partly allowed

NATIONAL INSURANCE COMPANY LIMITED Vs JASWANT SINGH TOOR

National Consumer Disputes Redressal Commission · 1999 2 CLT 575 : 1999 2 CPJ 667

Read judgment
Tribunals and Commissions31 May 1999Appeal dismissed

HARBHAJAN KAUR Vs P.U.D.A., MOHALI

National Consumer Disputes Redressal Commission · 1999 2 CLT 563 : 1999 3 CPJ 122 : 2000 2 CPC 66

Read judgment
Tribunals and Commissions31 May 1999Complaint returned to complainant

WINDSOR EXPORTS Vs UNITED INDIA INSURANCE COMPANY Limited

National Consumer Disputes Redressal Commission · 1999 2 CLT 560 : 1999 3 CPJ 297 : 2000 1 CPR 253 : 2000 2 CPC 96

Read judgment
Previous1…2223242526…47Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions