Tribunals and Commissions25 May 1999Appeal dismissed
NOTIFIED AREA COMMITTEE Vs S.S.DADWAL
National Consumer Disputes Redressal Commission · 1999 2 CLT 572 : 1999 2 CPC 255 : 1999 2 CPJ 586
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 26 of 47
Tribunals and Commissions25 May 1999Complaint dismissed
Babu Lal Vs Videocon International Ltd.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 68 : 2001 1 CLT 22
Tribunals and Commissions25 May 1999Appeal allowed
Gurdayal Singh Vs EXECUTIVE ENGINEER, H.P.S.E.B. DIVISION, MANDI, H.P.
National Consumer Disputes Redressal Commission · 1999 2 CLT 192 : 1999 2 CPJ 552 : 1999 2 CPR 297
Tribunals and Commissions25 May 1999Complaint returned
Charanjit Singh Vs PUNJAB URBAN PLANNING And DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR
National Consumer Disputes Redressal Commission · 1999 2 CPC 688 : 2000 1 CLT 164 : 2001 2 CPJ 155
Tribunals and Commissions25 May 1999
STATE BANK OF INDIA Vs Ananda Mohan Saha
National Consumer Disputes Redressal Commission · 1999 2 CLT 472 : 1999 2 CPC 119 : 1999 2 CPJ 13 : 1999 2 CPR 18
Tribunals and Commissions24 May 1999Appeal dismissed
JOHN RAMANATT Vs THOMAS OOMMEN
National Consumer Disputes Redressal Commission · 2000 1 CPJ 484 : 2000 1 CPR 580
Tribunals and Commissions24 May 1999Appeal dismissed
GLAXO INDIA LIMITED Vs KANA BOSE
National Consumer Disputes Redressal Commission · 1999 3 CPJ 187
Tribunals and Commissions24 May 1999Contempt Application disposed of
PERFECT SALES CORPORATION Vs NAVEEN CHAWLA, CHAIRMAN, DELHI VIDYUT BOARD
National Consumer Disputes Redressal Commission · 2000 2 CPJ 55
Tribunals and Commissions24 May 1999Complaint allowed with costs
BHANUPAL Vs PRAKASH PADODE
National Consumer Disputes Redressal Commission · 2000 2 CPJ 384 : 2000 3 CPR 356
Tribunals and Commissions24 May 1999Appeal disposed of
BIJOLI BHATTACHARJEE Vs GODREJ AND BOYCEE MANUFACTURING COMPANY (P) LTD.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 145
Tribunals and Commissions24 May 1999Appeal dismissed
UMAPROSANNA PUNDIT Vs PUNJAB TRACTORS LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 237
Tribunals and Commissions24 May 1999
Girish Kumar Balubhai Choksi Vs STATE OF GUJARAT
National Consumer Disputes Redressal Commission · 1999 2 CLT 154 : 1999 2 CPC 104 : 1999 2 CPJ 52 : 1999 2 CPR 14
Tribunals and Commissions22 May 1999Appeal dismissed
LAXAMAN DAS MISHRA Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 1999 3 CPJ 391
Tribunals and Commissions21 May 1999Appeal dismissed
Union of India Vs VIJAY KUMAR SINGHAL
National Consumer Disputes Redressal Commission · 1999 2 CLT 668 : 1999 3 CPJ 614 : 2000 1 CPC 73
Tribunals and Commissions21 May 1999Appeal partly allowed
Gwalior Development Authority Vs Dinesh Kumar Sharma
National Consumer Disputes Redressal Commission · 2000 1 CPJ 91
Tribunals and Commissions21 May 1999Appeal dismissed
BIR BAHADUR BHATT SHARMA Vs SANTOSH TRADING COMPANY
National Consumer Disputes Redressal Commission · 1999 2 CPR 389 : 2000 1 CPJ 423
Tribunals and Commissions21 May 1999Appeal allowed
K.A.RAMA Iyer Vs ACCOUNTS OFFICER, TELEPHONE Revenue
National Consumer Disputes Redressal Commission · 1999 3 CPR 438 : 2000 1 CLT 296 : 2000 1 CPJ 109
Tribunals and Commissions21 May 1999Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · 1999 3 CPJ 114
Tribunals and Commissions20 May 1999Appeal dismissed
G.D.A. Vs Neelam
National Consumer Disputes Redressal Commission · 1999 3 CPJ 291
Tribunals and Commissions19 May 1999Appeal allowed
Maruti Udyog Limited Vs RATTAN MITTAL
National Consumer Disputes Redressal Commission · 1999 2 CLT 556 : 1999 3 CPJ 106 : 2000 2 CPC 71