Tribunals and Commissions19 May 1999Appeal dismissed
USHA VORA Vs New India Assurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 594
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 27 of 47
Tribunals and Commissions19 May 1999Appeal dismissed
ROMESH SOOD Vs Canara Bank
National Consumer Disputes Redressal Commission · 1999 3 CPJ 96
Tribunals and Commissions18 May 1999
UNITED INDIA INSURANCE COMPANY LIMITED Vs GURDEEP SINGH OBEROI
National Consumer Disputes Redressal Commission · 1999 0 CTJ 405 : 1999 0 NCDRC 11 : 1999 2 CLT 431 : 1999 2 CPC 123 : 1999 2 CPJ 48 : 1999 2 CPR 9
Tribunals and Commissions17 May 1999Appeal dismissed
GENERAL MANAGER (TELEPHONES), DEPTT. OF TELECOMMUNICATION Vs SURINDER CHUGH
National Consumer Disputes Redressal Commission · 1999 2 CLT 664 : 2000 1 CPJ 21
Tribunals and Commissions17 May 1999Appeal allowed
BRANCH MANAGER, L.I.C. OF INDIA Vs ALKA GUPTA
National Consumer Disputes Redressal Commission · 1999 2 CPJ 493 : 2000 1 CPR 269
Tribunals and Commissions17 May 1999Order announced
S.K. LAMBHA Vs ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CPC 641 : 1999 2 CLT 40 : 1999 3 CPJ 112
Tribunals and Commissions17 May 1999Complaint partly allowed
RAJESH SENGER Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 1999 2 CPJ 318 : 1999 3 CPR 363 : 2000 1 CLT 323 : 2000 1 CPC 206
Tribunals and Commissions17 May 1999Appeal allowed
NAGAR PALIKA PARISHAD, BULANDSHAHR Vs MAN MOHAN LAL SAXENA
National Consumer Disputes Redressal Commission · 1999 2 CPC 497 : 1999 2 CPJ 357 : 1999 3 CPR 551 : 2000 1 CLT 314
Tribunals and Commissions14 May 1999Appeal disposed of
TILAK RAJ BAKSHI Vs POST MASTER
National Consumer Disputes Redressal Commission · 1999 2 CLT 547 : 1999 2 CPC 261 : 1999 2 CPJ 534
Tribunals and Commissions14 May 1999Appeal dismissed
PEERLESS GENERAL FINANCE AND INVESTMENT Company LIMITED Vs SHANKAR PRASAD
National Consumer Disputes Redressal Commission · 1999 2 CPJ 476 : 1999 2 CPR 391
Tribunals and Commissions14 May 1999Appeal dismissed
V.P.SOMASHEKAR Vs SECRETARY, APMC YARD
National Consumer Disputes Redressal Commission · 1999 3 CPJ 134 : 1999 3 CPR 27 : 2000 1 CLT 124
Tribunals and Commissions14 May 1999NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs malayala manorama
National Consumer Disputes Redressal Commission · 2000 2 CPC 412 : 2000 3 CPJ 15
Tribunals and Commissions14 May 1999
HINDUSTAN LEVER LIMITED Vs Rakesh Kumar Chopra
National Consumer Disputes Redressal Commission · 1999 2 CLT 84 : 1999 2 CPC 72 : 1999 2 CPJ 568
Tribunals and Commissions13 May 1999Appeal dismissed
New India Assurance Co. Ltd. Vs S.S.ROADLINES
National Consumer Disputes Redressal Commission · 2000 1 CPJ 140
Tribunals and Commissions13 May 1999Appeal disposed of
Commissioner, Bangalore Development Authority Vs S.M. MALLAIAH
National Consumer Disputes Redressal Commission · 1999 2 CPC 337 : 1999 2 CPJ 529 : 1999 2 CPR 304
Tribunals and Commissions13 May 1999Appeal allowed
Life Insurance Corporation of India Vs NARANJAN KAUR
National Consumer Disputes Redressal Commission · 1999 2 CLT 361 : 1999 2 CPR 513 : 1999 3 CPJ 146 : 2000 1 CPC 166
Tribunals and Commissions13 May 1999Appeal dismissed
Charan Singh Vs KHOSLA HOSPITAL
National Consumer Disputes Redressal Commission · 1999 2 CLT 187 : 1999 2 CPJ 633
Tribunals and Commissions13 May 1999Appeal allowed with costs
SHOBHA GUPTA Vs MICKY MALHOTRA
National Consumer Disputes Redressal Commission · 1999 2 CLT 42 : 1999 2 CPC 214 : 1999 2 CPJ 673
Tribunals and Commissions13 May 1999Appeal dismissed
PROF.A.C.JOSEPH Vs POPULAR VEHICLES AND SERVICES LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 172
Tribunals and Commissions12 May 1999Complaint dismissed
MESSRS RAJENDRAS Vs Tata Finance Limited
National Consumer Disputes Redressal Commission · 1999 3 CPJ 48