Tribunals and Commissions12 May 1999Appeal dismissed
Life Insurance Corporation of India Vs S.P. LAMBA
National Consumer Disputes Redressal Commission · 1999 2 CLT 45 : 1999 2 CPC 85 : 1999 3 CPJ 309
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 28 of 47
Tribunals and Commissions12 May 1999Ordered accordingly
United India Insurance Company Limited Vs JAGDISH RAM SHARMA
National Consumer Disputes Redressal Commission · 1999 2 CLT 278 : 1999 3 CPJ 292 : 1999 3 CPR 16
Tribunals and Commissions11 May 1999Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs Surendra Singh
National Consumer Disputes Redressal Commission · 1999 2 CPJ 439 : 2000 1 CPR 256
Tribunals and Commissions11 May 1999Appeal dismissed with costs
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs KARNAIL KAUR
National Consumer Disputes Redressal Commission · 2000 1 CLT 470 : 2000 1 CPC 479 : 2000 1 CPJ 577
Tribunals and Commissions11 May 1999Appeal dismissed
Punjab and Sind Bank Vs B.H.S.MONEY CORPORATION
National Consumer Disputes Redressal Commission · 2000 1 CLT 472 : 2000 1 CPC 481 : 2000 1 CPJ 602 : 2000 2 CPR 558
Tribunals and Commissions11 May 1999Appeal allowed
RAMESHWAR PD.AGRAWAL Vs MD.ABAS ANSARI
National Consumer Disputes Redressal Commission · 1999 2 CPR 386 : 2000 1 CPJ 433
Tribunals and Commissions10 May 1999Complaint partly allowed
CONSUMER RESEARCH INFORMATION And EDUCATION SOCIETY Vs DURGABHAI DESHMUKH HOSPITA
National Consumer Disputes Redressal Commission · 1999 2 CPC 478 : 1999 2 CPJ 234
Tribunals and Commissions10 May 1999Appeal allowed
RAVI INDER SINGH BHALLA Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 0 CTJ 519 : 1999 2 CLT 38 : 1999 2 CPC 195 : 1999 2 CPJ 655
Tribunals and Commissions10 May 1999Appeal allowed
Pardeep Kumar Vs SETHI ELECTRONICS
National Consumer Disputes Redressal Commission · 1999 2 CLT 75 : 1999 2 CPC 157 : 1999 2 CPR 345 : 2001 1 CPJ 203
Tribunals and Commissions10 May 1999Appeal dismissed with modifications
BASSAN And BASSAN GARMENTS Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 1 CPC 4 : 1999 2 CPJ 613
Tribunals and Commissions10 May 1999Complaint allowed with costs
NIRMAL MITTAL Vs State of Haryana
National Consumer Disputes Redressal Commission · 1999 1 CPC 609 : 1999 2 CLT 399 : 1999 2 CPJ 630
Tribunals and Commissions10 May 1999Appeal dismissed
MADALA COLOR LAB Vs GANDIKOTA RAGHAVENDRA RAO
National Consumer Disputes Redressal Commission · 1999 2 CPJ 128 : 2000 1 CPC 155
Tribunals and Commissions10 May 1999Appeal dismissed
HEAD POST MASTER GENERAL Vs CHOOTOO
National Consumer Disputes Redressal Commission · 2000 1 CPC 553 : 2000 2 CLT 5 : 2001 1 CPJ 13
Tribunals and Commissions10 May 1999Complaint partly allowed
MOHD. AMEERUDDIN Vs STATION MANAGER, THE INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 1999 2 CPJ 298 : 1999 3 CPR 172
Tribunals and Commissions10 May 1999Appeal dismissed
ANUMALLA SATYANARAYANA Vs K.Shankar
National Consumer Disputes Redressal Commission · 1999 2 CPJ 420 : 1999 3 CPR 316 : 2000 1 CPC 193
Tribunals and Commissions07 May 1999Appeal dismissed with costs
PUNJAB STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN Vs ARIHANT PROCESSORS
National Consumer Disputes Redressal Commission · 1999 2 CLT 248 : 1999 3 CPR 7 : 2000 2 CPC 86 : 2000 2 CPJ 380
Tribunals and Commissions07 May 1999Application dismissed
SUDHA GUPTA Vs MESSRS DLF UNIVERSAL LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 50
Tribunals and Commissions07 May 1999Application allowed
RAM DASS 'NADAR' Vs RAJINDER KUMAR KHURANA
National Consumer Disputes Redressal Commission · 2000 1 CLT 655 : 2000 2 CPJ 73
Tribunals and Commissions07 May 1999Appeal dismissed
SAKSHYAM SERVICES PRIVATE LIMITED Vs SADHNA RANA
National Consumer Disputes Redressal Commission · 2000 2 CPJ 21
Tribunals and Commissions07 May 1999Application dismissed
Anuradha Sharma Vs MESSRS KAILASH NATH AND ASSOCIATES
National Consumer Disputes Redressal Commission · 2000 2 CPJ 75