Tribunals and Commissions04 May 1999Appeal allowed
N.SRIRAM Vs P.Govindarajan
National Consumer Disputes Redressal Commission · 1999 2 CPJ 193
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 30 of 47
Tribunals and Commissions04 May 1999Appeal allowed
KUMAR AGENCY Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1999 3 CPJ 49
Tribunals and Commissions04 May 1999Appeal disposed of
NATIONAL INSURANCE COMPANY LIMITED Vs AMAR NATH GHOSH
National Consumer Disputes Redressal Commission · 1999 3 CPJ 206
Tribunals and Commissions04 May 1999Appeal dismissed
UNITED INSURANCE COMPANY LIMITED Vs BALDEV CHAND MAHAJAN
National Consumer Disputes Redressal Commission · 1999 1 CLT 653 : 1999 1 CPC 650 : 1999 2 CPJ 368 : 1999 2 CPR 161
Tribunals and Commissions03 May 1999Appeal dismissed
WEST BENGAL STATE ELECTRICITY BOARD Vs MD.RAFIQUL HASSAN
National Consumer Disputes Redressal Commission · 1999 3 CPJ 248 : 2000 1 CPC 64
Tribunals and Commissions03 May 1999Appeal dismissed
Varinder Singh Vs PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED
National Consumer Disputes Redressal Commission · 1999 1 CPC 654 : 1999 2 CLT 423 : 1999 3 CPJ 351
Tribunals and Commissions30 Apr 1999F.A. No. 579/97 allowed. F.A. No. 117/98 rejected
ZONAL MANAGER, LIC OF INDIA Vs M.SUNITHA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 63
Tribunals and Commissions30 Apr 1999Appeal dismissed
Justice K.C. Bhargava, President- SOUTH EASTERN RAILWAY Vs CHALUMURU VENKATESWARA RAO
National Consumer Disputes Redressal Commission · 1999 2 CPJ 542
Tribunals and Commissions30 Apr 1999Appeal dismissed with costs
LIFE INSURANCE CORPORATION OF INDIA THROUGH SR. DIVISIONAL MANAGER Vs SURJAN SINGH SAINI
National Consumer Disputes Redressal Commission · 1999 2 CLT 78 : 1999 2 CPC 147 : 2001 1 CPJ 278
Tribunals and Commissions30 Apr 1999Appeal dismissed
LIMITED, BATHINDA Vs SIKANDAR SINGH
National Consumer Disputes Redressal Commission · 1999 0 CTJ 677 : 1999 2 CLT 396 : 1999 2 CPC 165 : 1999 2 CPJ 550
Tribunals and Commissions30 Apr 1999Appeal dismissed with costs
GENERAL MANAGER, TELECOM DEPARTMENT, JALANDHAR Vs VEENA KAPUR
National Consumer Disputes Redressal Commission · 1999 2 CLT 555 : 1999 3 CPJ 140 : 2000 2 CPC 62
Tribunals and Commissions29 Apr 1999C.A. dismissed
BEENA MALIK Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 53
Tribunals and Commissions29 Apr 1999Complaint allowed with costs
RAJA SPINNERS Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CLT 401 : 1999 2 CPC 168 : 2001 2 CPJ 149
Tribunals and Commissions29 Apr 1999Appeal allowed
S.K. VERMA Vs GENERAL MANAGER, TELEPHONES, LUDHIANA
National Consumer Disputes Redressal Commission · 1999 2 CLT 410 : 1999 3 CPJ 32 : 2000 1 CPC 182
Tribunals and Commissions29 Apr 1999
Registration Vs BHARAT ELECTRONICS LTD
National Consumer Disputes Redressal Commission · 2001 1 CPC 469 : 2001 1 CPJ 70
Tribunals and Commissions28 Apr 1999Complaint dismissed
SUSHAM LATA Vs S.SUNDARAMAHALINGAM
National Consumer Disputes Redressal Commission · 1999 2 CPJ 648
Tribunals and Commissions28 Apr 1999Appeal dismissed
BHUSHAN TYRE HOUSE Vs HEM KUNT GASES PVT.LTD.
National Consumer Disputes Redressal Commission · 1999 0 CTJ 765 : 1999 2 CLT 37 : 1999 2 CPC 141 : 2000 2 CPJ 49
Tribunals and Commissions28 Apr 1999Complaint allowed with costs
Udai Pratap Singh Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1999 2 CLT 413 : 1999 2 CPC 326 : 1999 2 CPJ 462 : 1999 2 CPR 94
Tribunals and Commissions28 Apr 1999Appeal allowed
SUB-DIVISIONAL OFFICER I.B. Vs KIRPAL SINGH
National Consumer Disputes Redressal Commission · 1999 2 CLT 174 : 1999 2 CPC 176 : 2000 1 CPR 205 : 2001 1 CPJ 250
Tribunals and Commissions28 Apr 1999Complaint disposed of
S.Suresh Kumar Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 1999 2 CPJ 472 : 1999 3 CPR 345