Tribunals and Commissions28 Apr 1999Appeal dismissed
BRANCH MANAGER, UNIT TRUST OF INDIA Vs TAPAS RANU
National Consumer Disputes Redressal Commission · 1999 3 CPJ 120
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 31 of 47
Tribunals and Commissions28 Apr 1999
GHAZIABAD DEVELOPMENT AUTHORITY Vs MOHINI SINGH
National Consumer Disputes Redressal Commission · 1999 2 CLT 157 : 1999 2 CPC 485 : 1999 2 CPJ 332 : 1999 2 CPR 339
Tribunals and Commissions28 Apr 1999Appeal allowed
KRISHAN DAS Vs TRADERS
National Consumer Disputes Redressal Commission · 1999 2 CPJ 401 : 1999 3 CPR 378 : 2000 1 CLT 303
Tribunals and Commissions27 Apr 1999Appeal partly allowed
UNITED INDIA INSURANCE COMPANY Vs SOHAN SINGH CHAHAL
National Consumer Disputes Redressal Commission · 1999 0 CTJ 842 : 1999 2 CLT 390 : 1999 2 CPC 181 : 1999 2 CPJ 579 : 2000 1 CPR 218
Tribunals and Commissions27 Apr 1999Appeals allowed
PUNJAB MOTORS Vs RAJA SINGH
National Consumer Disputes Redressal Commission · 1999 2 CLT 382 : 1999 2 CPC 166 : 1999 2 CPJ 584 : 2000 1 CPR 285
Tribunals and Commissions26 Apr 1999Appeal allowed
G.VENKATA SUBBAIAH (COOK) Vs K.GOWTHAM REDDY
National Consumer Disputes Redressal Commission · 2000 1 CPJ 446
Tribunals and Commissions26 Apr 1999Appeal partly allowed
Indian Acrylics Limited Vs SANTOSH KUMAR MOR
National Consumer Disputes Redressal Commission · 1999 3 CPJ 439
Tribunals and Commissions26 Apr 1999Ordered accordingly
A.P.FOREST DEVELOPMENT CORPORATION LIMITED Vs B.S.SUNDARAVADIVEL MUDALIAR And SONS
National Consumer Disputes Redressal Commission · 1999 3 CPJ 51
Tribunals and Commissions26 Apr 1999Appeal dismissed
PINKY RADIOS Vs Raj Rani
National Consumer Disputes Redressal Commission · 1999 1 CPC 368 : 1999 2 CLT 596 : 1999 3 CPJ 189
Tribunals and Commissions24 Apr 1999Appeal dismissed
GANGARAM Vs MANAGER, M.P.RAJYA TILHAN SANGH
National Consumer Disputes Redressal Commission · 2000 1 CPJ 43
Tribunals and Commissions24 Apr 1999Appeal dismissed with costs
Life Insurance Corporation of India Vs Sarla Sharma
National Consumer Disputes Redressal Commission · 1999 3 CPJ 386 : 2000 1 CLT 249
Tribunals and Commissions23 Apr 1999Enquiry fails
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs INFORMATICS COMPUTER SYSTEMS
National Consumer Disputes Redressal Commission · 2000 3 CPJ 20
Tribunals and Commissions23 Apr 1999Appeal allowed
Unit Trust of India Vs V.CHANDRA SEKHAR
National Consumer Disputes Redressal Commission · 1999 3 CPR 370 : 2000 1 CPJ 520
Tribunals and Commissions23 Apr 1999Appeal allowed
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER ERODE HOUSING UNIT Vs M.Ravichandran
National Consumer Disputes Redressal Commission · 1999 2 CPC 340 : 1999 2 CPR 361 : 2000 1 CPJ 345
Tribunals and Commissions23 Apr 1999Application dismissed
Radhika Kapur Vs DLF Universal Ltd.
National Consumer Disputes Redressal Commission · 2000 2 CLT 170 : 2000 2 CPC 106 : 2000 3 CPJ 17 : 2000 3 CPR 467
Tribunals and Commissions23 Apr 1999Application allowed
RAKESH SONI Vs MESSRS AKASH ELECTRONICS AND SOFTWARE
National Consumer Disputes Redressal Commission · 2000 3 CPJ 23
Tribunals and Commissions22 Apr 1999Appeal allowed
SANJEEV KUMAR Vs Narinder Kumar
National Consumer Disputes Redressal Commission · 1999 2 CLT 392 : 1999 2 CPC 173 : 1999 2 CPR 420 : 2000 2 CPJ 201
Tribunals and Commissions22 Apr 1999Complaint dismissed
GAURAV STEELS Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1999 2 CPJ 379
Tribunals and Commissions22 Apr 1999Appeal partly allowed
MAX PAGE Vs SURINDER SHARDA
National Consumer Disputes Redressal Commission · 1999 0 CTJ 532 : 1999 2 CLT 28 : 1999 2 CPC 151 : 1999 2 CPJ 618 : 1999 2 CPR 402
Tribunals and Commissions22 Apr 1999Appeal dismissed
MANJOG CONSULTANCY SERVICES Vs H.B.K.SHASTRY
National Consumer Disputes Redressal Commission · 1999 0 CTJ 667 : 1999 2 CLT 266 : 1999 2 CPC 352 : 1999 2 CPJ 521 : 1999 2 CPR 287 : 1999 2 CPR 521