Tribunals and Commissions22 Apr 1999Appeal dismissed
BROOKE BOND LIPTON (I) LIMITED Vs DESH DEEPAK
National Consumer Disputes Redressal Commission · 1999 2 CLT 26 : 1999 2 CPC 11 : 1999 2 CPJ 603 : 1999 2 CPR 481
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 32 of 47
Tribunals and Commissions22 Apr 1999Complaint dismissed
SAKHRAM TRIPATHI Vs U.P. STATE CO-OPERATIVE AGRICULTURE And LAND DEVELOPMENT BANK
National Consumer Disputes Redressal Commission · 1999 2 CPJ 523
Tribunals and Commissions22 Apr 1999Appeal allowed
RAJESH MALVIYA Vs SIPANI AUTOMOBILES LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 406
Tribunals and Commissions22 Apr 1999Appeal allowed with costs
BANT SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1999 0 CTJ 628 : 1999 2 CLT 411 : 1999 2 CPC 139 : 2001 1 CPJ 416
Tribunals and Commissions21 Apr 1999Appeal allowed with costs
HARMOHINDER KAUR Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 1999 2 CPR 553 : 1999 3 CPJ 338
Tribunals and Commissions21 Apr 1999Appeal allowed
B.INDIRA Vs E.M.AZEEZ
National Consumer Disputes Redressal Commission · 1999 2 CPC 638 : 1999 2 CPJ 160 : 1999 3 CPR 145
Tribunals and Commissions21 Apr 1999Appeal dismissed with costs
PRAKASH ROADLINES LIMITED Vs MICRON INSTRUMENTS PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 164
Tribunals and Commissions21 Apr 1999Appeal 325/96 partly allowed and 331/96 dismissed
PARESHKUMAR CHHANALAL THAKKAR Vs CONSUMER EDUCATION And RESEARCH SOCIETY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 585 : 2000 1 CPR 503
Tribunals and Commissions21 Apr 1999Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs Anil kumar
National Consumer Disputes Redressal Commission · 1999 2 CPJ 498 : 2000 1 CPR 302
Tribunals and Commissions21 Apr 1999Revision Petition dismissed
H.C.L.LIMITED Vs KAMIL BHAI
National Consumer Disputes Redressal Commission · 1999 2 CPJ 406 : 1999 3 CPR 334 : 2000 1 CLT 301
Tribunals and Commissions21 Apr 1999Appeal allowed
B.INDIRA Vs K.V.LAKSMI
National Consumer Disputes Redressal Commission · 1999 2 CPJ 174 : 1999 3 CPR 142 : 2000 1 CPC 142 : 2000 1 CPC 290
Tribunals and Commissions21 Apr 1999Appeal dismissed
BHAGIRATHI PLASTIC INDUSTRIES Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2000 1 CPJ 23
Tribunals and Commissions21 Apr 1999Complaints dismissed
S.Pandian Vs SCANDINAVIAN AIRLINES SYSTEM
National Consumer Disputes Redressal Commission · 1999 3 CPJ 3
Tribunals and Commissions21 Apr 1999Complaint dismissed
RAKESH CHANDRA SRIVASTAVA Vs Department of Post and Telegraph
National Consumer Disputes Redressal Commission · 1999 2 CPJ 385 : 1999 3 CPR 374
Tribunals and Commissions20 Apr 1999Complaint dismissed
KIRANJEET Vs NIRLEP KAUR
National Consumer Disputes Redressal Commission · 1999 1 CPC 619 : 1999 2 CLT 67 : 1999 3 CPJ 208
Tribunals and Commissions20 Apr 1999Appeal dismissed
MARK INTERNATIONAL Vs Bank of India
National Consumer Disputes Redressal Commission · 1999 2 CPJ 638 : 2000 1 CPR 296
Tribunals and Commissions20 Apr 1999Appeal allowed
IMPROVEMENT TRUST, FARIDKOT THROUGH ITS EXECUTIVE OFFICER Vs Bhupinder Kaur
National Consumer Disputes Redressal Commission · 1999 2 CLT 61 : 1999 2 CPC 74 : 1999 2 CPR 430 : 2000 2 CPJ 56
Tribunals and Commissions20 Apr 1999Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs Jagmohan Lal Gupta
National Consumer Disputes Redressal Commission · 1999 1 CLT 659 : 1999 1 CPC 631 : 1999 2 CPR 168 : 1999 3 CPJ 155
Tribunals and Commissions20 Apr 1999Appeal allowed with cost
SURJAN SINGH SAINI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1999 2 CLT 73 : 1999 2 CPC 178 : 2001 1 CPJ 316
Tribunals and Commissions20 Apr 1999Revision dismissed
VIPUL AUTO SERVICE Vs AMBRISH KUMAR SRIVASTAVA
National Consumer Disputes Redressal Commission · 1999 2 CLT 207 : 1999 2 CPC 366 : 1999 2 CPJ 326 : 1999 2 CPR 239