Tribunals and Commissions19 Apr 1999Appeal allowed
KATAKAM BHASKARA RAO Vs REPAKULA SHIVALINGAM
National Consumer Disputes Redressal Commission · 1999 2 CPJ 639
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 33 of 47
Tribunals and Commissions19 Apr 1999Appeal dismissed
KULDEEP SAXENA Vs Krishna Pal
National Consumer Disputes Redressal Commission · 1999 2 CPJ 388 : 2000 1 CPR 388
Tribunals and Commissions19 Apr 1999Appeal disposed of with modifications
DISTT. MANAGER TELEPHONES, CHANDIGARH Vs PADAM SH.PROF.SHER SINGH SHER
National Consumer Disputes Redressal Commission · 1999 2 CLT 59 : 2000 2 CPC 349 : 2000 2 CPJ 544
Tribunals and Commissions19 Apr 1999Order modified
AKAI BARON INTERNATIONAL LIMITED Vs Rajinder Pal Sood
National Consumer Disputes Redressal Commission · 1999 0 CTJ 512 : 1999 2 CLT 430 : 1999 2 CPC 3 : 1999 3 CPJ 149
Tribunals and Commissions19 Apr 1999Complaint partly allowed
Om Prakash Vs MILL STORES SYNDICATE
National Consumer Disputes Redressal Commission · 1999 2 CPJ 380 : 2000 1 CPR 161
Tribunals and Commissions17 Apr 1999Ordered accordingly
NAVED AHMED Vs RAKESH KACKER
National Consumer Disputes Redressal Commission · 2000 1 CPC 420 : 2000 1 CPJ 201
Tribunals and Commissions16 Apr 1999Appeal dismissed
P.S.MISRA Vs USHA GUPTA
National Consumer Disputes Redressal Commission · 1999 1 CPR 629 : 1999 2 CPJ 686
Tribunals and Commissions16 Apr 1999Appeal partly allowed
General Manager, South Central Railway Vs K.ABDUL WARIS
National Consumer Disputes Redressal Commission · 1999 2 CPJ 434 : 1999 3 CPR 390 : 2000 1 CPC 221
Tribunals and Commissions16 Apr 1999Appeal allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs MALLANA GOWDA A. PATIL
National Consumer Disputes Redressal Commission · 1999 2 CPJ 469
Tribunals and Commissions16 Apr 1999C.A. dismissed
S.S.TIWARI Vs REGIONAL MANAGER (SALES), HINDUSTAN MOTORS
National Consumer Disputes Redressal Commission · 2000 2 CPJ 63
Tribunals and Commissions16 Apr 1999Complaint dismissed
MODERN MOTORS Vs LML LIMITED
National Consumer Disputes Redressal Commission · 2000 1 CLT 466 : 2000 1 CPC 475 : 2000 2 CPJ 91 : 2000 3 CPR 60
Tribunals and Commissions16 Apr 1999Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs RAJ KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1999 2 CPJ 505
Tribunals and Commissions16 Apr 1999C.A. disposed of
Soma Devi Vs G.D.A.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 83
Tribunals and Commissions16 Apr 1999Contempt Application dismissed
GODREJ GE APPLIANCES LIMITED Vs Whirlpool Of India Limited
National Consumer Disputes Redressal Commission · 2000 2 CPJ 86
Tribunals and Commissions16 Apr 1999Complaint allowed with costs
VIRINDER SHARMA Vs Managing Director, Maruti Udyog Limited
National Consumer Disputes Redressal Commission · 1999 2 CPC 220 : 1999 3 CPJ 124
Tribunals and Commissions16 Apr 1999Complaint dismissed
KAMAL ENTERPRISES Vs Eveready Industries India Ltd.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 62 : 2001 1 CLT 49
Tribunals and Commissions16 Apr 1999
Gurmeet Singh Sodhi Vs DISTRICT MANAGER
National Consumer Disputes Redressal Commission · 1999 2 CLT 57 : 1999 2 CPR 268 : 2000 1 CPJ 324 : 2000 2 CPC 28
Tribunals and Commissions15 Apr 1999Complaint dismissed
VINAYAKA COTTON CORPORATION Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 1999 3 CPJ 56
Tribunals and Commissions15 Apr 1999Appeal partly allowed
Life Insurance Corporation of India Vs Savithramma
National Consumer Disputes Redressal Commission · 1999 2 CLT 314 : 1999 2 CPR 604 : 1999 3 CPJ 353
Tribunals and Commissions15 Apr 1999Complaint dismissed
JAGTIAL CONSUMER WELFARE COUNCIL Vs S.D.M., LIC, NAKKALAGUTTA, HANAMKONDA, WARANGAL
National Consumer Disputes Redressal Commission · 1999 2 CPJ 677