Tribunals and Commissions12 Apr 1999Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs PREM KUMAR SARDANA
National Consumer Disputes Redressal Commission · 1999 2 CPC 493 : 1999 2 CPJ 352 : 1999 3 CPR 353
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 35 of 47
Tribunals and Commissions09 Apr 1999Appeal dismissed
TEJA SINGH SANDHU Vs NAVJIT SINGH BRAR
National Consumer Disputes Redressal Commission · 1999 1 CPC 648 : 1999 2 CLT 55 : 1999 2 CPR 281 : 1999 3 CPJ 101
Tribunals and Commissions09 Apr 1999Appeal dismissed
WEST BENGAL STATE ELECTRICITY BOARD Vs NEMAI CHANDRA SAMANTA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 190 : 2000 1 CPR 180
Tribunals and Commissions09 Apr 1999Appeal dismissed
C.P.ANAND Vs Central Bank of India
National Consumer Disputes Redressal Commission · 1999 3 CPJ 200
Tribunals and Commissions08 Apr 1999Complaint dismissed
MOCHERLA SUBBA RAO Vs SEEMA TRADING CORPORATION
National Consumer Disputes Redressal Commission · 1999 2 CPJ 653
Tribunals and Commissions08 Apr 1999Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs ALKA GAUR
National Consumer Disputes Redressal Commission · 1999 2 CPC 494 : 1999 2 CPJ 338
Tribunals and Commissions08 Apr 1999Complaint disposed of
RISHABH REFRACTORIES PRIVATE LIMITED Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 1999 2 CPC 358 : 1999 2 CPJ 589 : 1999 2 CPR 276
Tribunals and Commissions08 Apr 1999Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs NIRPREET SINGH
National Consumer Disputes Redressal Commission · 1999 2 CLT 273 : 1999 2 CPC 418 : 2001 2 CPJ 135
Tribunals and Commissions08 Apr 1999Appeals dismissed
BRANCH MANAGER, South Malabar Gramin Bank Vs C.I.RASHEED
National Consumer Disputes Redressal Commission · 1999 3 CPR 450 : 2000 1 CPJ 144
Tribunals and Commissions07 Apr 1999Dismissed
S.THARANI Vs SOUTHERN RAILWAY HEADQUARTERS HOSPITAL
National Consumer Disputes Redressal Commission · 1999 2 CPJ 485 : 1999 3 CPR 336 : 2000 1 CLT 304
Tribunals and Commissions07 Apr 1999Appeal dismissed
G.D.A. Vs SHREESH CHANDRA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 72
Tribunals and Commissions07 Apr 1999Appeal dismissed
HERMAN MIT SINGH Vs SPEEDMAN EXPRESS
National Consumer Disputes Redressal Commission · 1999 2 CLT 150 : 1999 2 CPJ 216 : 1999 2 CPR 46
Tribunals and Commissions07 Apr 1999Complaint dismissed
SHIV GOPAL Vs Sudha Gupta
National Consumer Disputes Redressal Commission · 1999 2 CPJ 391 : 2000 1 CPR 243
Tribunals and Commissions07 Apr 1999Complaint dismissed
TMT. PANJALI Vs S.JAMUNA LOKANATHAN
National Consumer Disputes Redressal Commission · 1999 2 CPJ 555 : 1999 2 CPR 408
Tribunals and Commissions07 Apr 1999Complaint disposed of
DEH PRASAD RAO Vs BASKARA CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1999 2 CPJ 620 : 1999 3 CPR 114
Tribunals and Commissions07 Apr 1999Complaint disposed of
SIVASAKTHI DAIRY PRIVATE LIMITED Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 1999 2 CPJ 661 : 1999 2 CPR 374
Tribunals and Commissions07 Apr 1999Appeal allowed
INDIAN AIRLINES LIMITED Vs GAUTAM ACHARYA
National Consumer Disputes Redressal Commission · 1999 2 CPJ 148 : 1999 3 CPR 190 : 2000 1 CLT 86
Tribunals and Commissions07 Apr 1999Order set aside
SUDHAKSHAR KUMAR Vs REGISTRAR, PUNJAB STATE BOARD TECHNICAL EDUCATION
National Consumer Disputes Redressal Commission · 1999 2 CLT 598 : 1999 3 CPJ 193
Tribunals and Commissions06 Apr 1999Appeal allowed
Life Insurance Corporation of India Vs MANIKLAL PATEL
National Consumer Disputes Redressal Commission · 1999 3 CPJ 425
Tribunals and Commissions06 Apr 1999Enquiry disposed of
R.K.SANGHI, ADVOCATE Vs PREMIER AUTOMOBILES Limited
National Consumer Disputes Redressal Commission · 2000 2 CPJ 93