Tribunals and Commissions15 Apr 1999Dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs VIVEK COLD STORAGE (P) LTD.
National Consumer Disputes Redressal Commission · 1999 1 CLT 657 : 1999 1 CPC 597 : 1999 1 CPR 98 : 1999 2 CPJ 26 : 1999 3 CPJ 26
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 34 of 47
Tribunals and Commissions15 Apr 1999Appeal dismissed
Life Insurance Corporation of India Vs Balwinder Kaur
National Consumer Disputes Redressal Commission · 1999 1 CLT 681 : 1999 2 CPJ 418 : 2006 2 CPC 518
Tribunals and Commissions15 Apr 1999Appeal allowed
N.SANDHYA RANI Vs M.KALPANA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 6
Tribunals and Commissions15 Apr 1999C.A. disposed of
S.DURGA PRASAD RAO Vs BATA SHOES STORE
National Consumer Disputes Redressal Commission · 1999 2 CLT 47 : 1999 2 CPC 152 : 1999 2 CPR 400 : 2000 2 CPJ 59
Tribunals and Commissions15 Apr 1999Application allowed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Kelvinator of India Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 28
Tribunals and Commissions15 Apr 1999
ACCOUNTS OFFICER, O/O TELECOM DISTRICT ENGINEER BANKURA (WB) Vs KRISHAN TRADING COMPANY
National Consumer Disputes Redressal Commission · 1999 0 ACJ 230 : 1999 0 NCDRC 10 : 1999 1 CLT 287 : 1999 1 CPC 581 : 1999 1 CPR 96 : 1999 2 CPJ 29
Tribunals and Commissions13 Apr 1999Ordered accordingly
Maruti Udyog Limited Vs D.SUJANA
National Consumer Disputes Redressal Commission · 1999 2 CPJ 587
Tribunals and Commissions13 Apr 1999Appeal dismissed
LIC MUTUAL FUND REP. BY ITS CHIEF SECRETARY NARIMAN POINT, BOMBAY Vs GANTI NARASIMHAMURTHY
National Consumer Disputes Redressal Commission · 2000 1 CPC 423 : 2000 1 CPJ 206
Tribunals and Commissions13 Apr 1999Complaint dismissed
MESSRS. PEEKAY MOVIES THROUGH ITS PROPRIETOR Vs PRASAR BHARTI BROADCASTING CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2000 2 CPJ 90
Tribunals and Commissions13 Apr 1999Complaint dismissed
CONSUMER AWARENESS And RESEARCH SOCIETY Vs HEALING TOUCH HOSPITALS PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 208
Tribunals and Commissions13 Apr 1999Appeal allowed
LIC OF INDIA Vs M.SUNITHA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 253
Tribunals and Commissions13 Apr 1999Application allowed
Krishna And Company Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2000 3 CPJ 26
Tribunals and Commissions13 Apr 1999Complaint dismissed
FINESKIN LEATHERS And SUPPLIES CO.PVT.LTD. Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CLT 305 : 1999 2 CPJ 167 : 1999 2 CPR 437 : 2000 1 CPC 285
Tribunals and Commissions13 Apr 1999Appeal allowed
C.Thiagarajan Vs BRANCH MANAGER, TAMIL NADU MERCANTILE BANK LTD.
National Consumer Disputes Redressal Commission · 1999 2 CPJ 188 : 1999 2 CPR 369 : 2000 1 CPC 302
Tribunals and Commissions13 Apr 1999Appeals allowed
WESTERN CARRIERS Vs TAMIL NADU INDUSTRIAL ENTERPRISES
National Consumer Disputes Redressal Commission · 1999 3 CPJ 374 : 2000 1 CLT 522
Tribunals and Commissions12 Apr 1999Appeal partly allowed
TELECOM DIST. MANAGER, TELECOM Vs UPPALAPATI LAKSHMINARAYANA
National Consumer Disputes Redressal Commission · 2000 1 CPC 424 : 2000 1 CPJ 426 : 2000 2 CLT 449 : 2000 2 CPR 249
Tribunals and Commissions12 Apr 1999Appeal allowed
P.VANAJA KUMARI Vs A.S.REDDY BASHA
National Consumer Disputes Redressal Commission · 1999 2 CPJ 628
Tribunals and Commissions12 Apr 1999Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs M.C.BARDIYA
National Consumer Disputes Redressal Commission · 1999 2 CPJ 403 : 1999 3 CPR 404 : 2000 1 CLT 231
Tribunals and Commissions12 Apr 1999Interim Relief Application dismissed
SUSHIL BHATNAGAR Vs GHAZIABAD DEVELOPMENT AUTHORITY (GDA) THROUGH ITS VICE CHAIRMAN
National Consumer Disputes Redressal Commission · 2000 1 CLT 469 : 2000 1 CPC 478 : 2000 2 CPJ 88
Tribunals and Commissions12 Apr 1999Revisions partly allowed
Export Credit Guarantee Corporation of India Ltd. Vs MOHD.ASLAM
National Consumer Disputes Redressal Commission · 1999 2 CLT 264 : 1999 2 CPC 274 : 1999 2 CPJ 203 : 1999 2 CPR 106