Tribunals and Commissions07 May 1999Appeal allowed
SHAVINDER KAUR Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 1999 2 CLT 564 : 1999 2 CPJ 645
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 29 of 47
Tribunals and Commissions07 May 1999Appeal dismissed
C.V.MATHEW Vs P.Babu
National Consumer Disputes Redressal Commission · 1999 3 CPR 461 : 2000 1 CPC 227 : 2000 1 CPJ 134
Tribunals and Commissions07 May 1999Complaint allowed
VISHNU KUMAR BHARGAVA Vs CHAIRMAN, LUCKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 2 CPJ 369 : 1999 3 CPR 396
Tribunals and Commissions06 May 1999Complaint dismissed
ATMA STEELS LIMITED Vs U.P. STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1999 3 CPJ 89
Tribunals and Commissions06 May 1999Application dismissed
AJIT CHANDRA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 1999 3 CPJ 46
Tribunals and Commissions06 May 1999Application rejected
RENU DAGA Vs G.D.A.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 66
Tribunals and Commissions06 May 1999Appeal allowed
MANAGER, ALLAHABAD BANK Vs REETA JOSHI
National Consumer Disputes Redressal Commission · 1999 2 CPJ 519 : 1999 3 CPR 327 : 2000 1 CPC 198
Tribunals and Commissions06 May 1999Appeal accepted
PRANAM GAS SERVICE Vs Veena
National Consumer Disputes Redressal Commission · 1999 1 CPC 639 : 1999 3 CPJ 22
Tribunals and Commissions06 May 1999Appeal dismissed
S.M. FINANCE LIMITED Vs VEENA SAWANNI
National Consumer Disputes Redressal Commission · 1999 2 CLT 397 : 1999 2 CPC 196 : 1999 3 CPJ 358
Tribunals and Commissions06 May 1999
Sachin Balachandra Shah Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CLT 438 : 1999 2 CPC 116 : 1999 2 CPJ 10 : 1999 2 CPR 11
Tribunals and Commissions06 May 1999
H U D A Vs JOGINDER SINGH
National Consumer Disputes Redressal Commission · 1999 0 CTJ 658 : 1999 2 CLT 199 : 1999 2 CPC 107 : 1999 2 CPJ 51 : 1999 2 CPR 30
Tribunals and Commissions06 May 1999
BHAG CHAND JAIN Vs L I C OF INDIA
National Consumer Disputes Redressal Commission · 1999 0 CTJ 407 : 1999 2 CLT 197 : 1999 2 CPC 1 : 1999 2 CPJ 20 : 1999 2 CPR 6
Tribunals and Commissions05 May 1999Appeal allowed
PRATHMIC VIDYALYA Vs MADHURI DEVI
National Consumer Disputes Redressal Commission · 1999 2 CPC 499 : 1999 2 CPJ 360 : 1999 3 CPR 347
Tribunals and Commissions05 May 1999NOE discharged
IN THE MATTER OF : J.K. SYNTHETICS LIMITED Vs State
National Consumer Disputes Redressal Commission · 1999 2 CLT 190 : 1999 3 CPJ 43 : 1999 3 CPR 92
Tribunals and Commissions05 May 1999Revision Petition disposed of
KOPPANATHI DEVALLU Vs Divisional Manager, Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 463
Tribunals and Commissions05 May 1999Appeal No. 790/98 dismissed
SECRETARY, K.S.E.B. Vs T.N.ROOPALEKHA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 430 : 1999 3 CPR 454
Tribunals and Commissions05 May 1999Appeal allowed
POLICE EMPLOYEES COOPERATIVE HOUSE CONSTRUCTION SOCIETY LTD. Vs M.S.HASHMI
National Consumer Disputes Redressal Commission · 1999 2 CPJ 570 : 1999 2 CPR 164
Tribunals and Commissions05 May 1999Complaint dismissed
GOLDEN FORESTS (I) LIMITED Vs Union Bank of India
National Consumer Disputes Redressal Commission · 1999 1 CPC 611 : 1999 2 CLT 385 : 1999 3 CPJ 393
Tribunals and Commissions05 May 1999Appeal dismissed with costs
VIR BHAN KHANNA Vs REGIONAL MANAGER, ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 1999 1 CPC 656 : 1999 2 CLT 388 : 1999 3 CPJ 405
Tribunals and Commissions05 May 1999Appeal dismissed
National Insurance Co. Ltd. Vs B.ARAVINDAKSHAN NAIR
National Consumer Disputes Redressal Commission · 2000 1 CPR 183 : 2000 2 CPJ 412 : 2001 1 CLT 141