Tribunals and Commissions28 May 1999NOE discharged
C.K.ARORA Vs CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 42 : 2002 1 CPR 98
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 25 of 47
Tribunals and Commissions28 May 1999Complaints disposed of
Mohan Singh Vs CHANDIGARH ADMINISTRATION
National Consumer Disputes Redressal Commission · 1999 2 CPC 250 : 2000 1 CPJ 428
Tribunals and Commissions28 May 1999Compensation Application dismissed
D.K.GUPTA Vs GENERAL MANAGER (SOUTH), MAHANAGAR TELEPHONE NIGAM LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 53
Tribunals and Commissions28 May 1999Application disposed of
Renu Gupta Vs G.D.A.
National Consumer Disputes Redressal Commission · 1999 2 CPC 434 : 2000 2 CPJ 69
Tribunals and Commissions27 May 1999Appeal dismissed
RAM DAYA Vs Union of India
National Consumer Disputes Redressal Commission · 1999 3 CPJ 604
Tribunals and Commissions27 May 1999Appeal allowed
SUSHILA KAUL Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 1999 0 CTJ 759 : 1999 2 CLT 570 : 1999 2 CPC 259 : 1999 2 CPJ 575
Tribunals and Commissions27 May 1999Review Application dismissed
S.C.SHARMA Vs German Remedies Limited
National Consumer Disputes Redressal Commission · 2000 1 CLT 392 : 2000 1 CPC 465 : 2000 2 CPJ 79
Tribunals and Commissions27 May 1999Revision Petition allowed
GENERAL MANAGER, TELECOM Vs GURDARSHAN SINGH SOMAL
National Consumer Disputes Redressal Commission · 1999 2 CLT 669 : 2000 1 CPC 100 : 2000 1 CPJ 15
Tribunals and Commissions27 May 1999Complaint dismissed
KANHAIYA KUMAR SINGH Vs PARK MEDICARE AND RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 1999 3 CPJ 9
Tribunals and Commissions27 May 1999Appeal disposed of
ALKALI MANUFACTURERS ASSOCIATION OF INDIA Vs SINOCHEM INTERNATIONAL CHEMICALS COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2001 3 CPJ 125
Tribunals and Commissions27 May 1999Appeal allowed
SURJIT SINGH, ADVOCATE Vs UJALA TRADERS
National Consumer Disputes Redressal Commission · 1999 2 CLT 258 : 1999 3 CPJ 287 : 1999 3 CPR 68 : 2000 1 CPC 179
Tribunals and Commissions27 May 1999Complaint allowed
MRS. RAMA DEVI Vs Lucknow Development Authority
National Consumer Disputes Redressal Commission · 1999 3 CPJ 299
Tribunals and Commissions27 May 1999Appeal allowed
COSMO PLANTGENE LTD. Vs ASHA RAM SHARMA
National Consumer Disputes Redressal Commission · 1999 2 CPR 274 : 2000 1 CPJ 349
Tribunals and Commissions27 May 1999
STATE BANK OF INDIA Vs A.G.I. Switches
National Consumer Disputes Redressal Commission · 1999 0 NCDRC 12
Tribunals and Commissions27 May 1999
Branch Manager New India Assurance Company Limited Vs Vimal
National Consumer Disputes Redressal Commission · 1999 0 CTJ 478 : 1999 2 CLT 483 : 1999 2 CPC 226 : 1999 2 CPJ 34 : 1999 2 CPR 50
Tribunals and Commissions27 May 1999
Poly Mat India Private Limited Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 0 CTJ 584 : 1999 2 CLT 317 : 1999 2 CPC 233 : 1999 2 CPJ 42 : 1999 2 CPR 44
Tribunals and Commissions26 May 1999Appeal allowed
SUPERINTENDENT OF POST OFFICES, BATHINDA DIVISION Vs RESHMA GARG
National Consumer Disputes Redressal Commission · 1999 2 CLT 269 : 1999 3 CPJ 88 : 2001 1 CPR 294
Tribunals and Commissions26 May 1999Revision Petition allowed
MONTARI INDUSTRIES LIMITED Vs Sheela Devi
National Consumer Disputes Redressal Commission · 1999 2 CLT 287 : 2000 1 CPC 687 : 2000 1 CPJ 157
Tribunals and Commissions26 May 1999Appeal dismissed
N.S.SAHOTA Vs NEW RUBY HOSPITAL
National Consumer Disputes Redressal Commission · 1999 2 CLT 245 : 1999 3 CPR 29 : 2000 2 CPC 73 : 2000 2 CPJ 345
Tribunals and Commissions25 May 1999Ex parte injunction vacated
NAGDA PETROCHEM PRIVATE LIMITED Vs UTTAR PRADESH FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1999 3 CPJ 41