Tribunals and Commissions24 Jun 1999Complaint dismissed
V.MEHAR SHRAVAN KUMAR Vs REGIONAL PASSPORT OFFICER
National Consumer Disputes Redressal Commission · 1999 3 CPJ 420 : 2000 1 CLT 519 : 2000 3 CPR 114
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1999
924 judgments · page 23 of 47
Tribunals and Commissions23 Jun 1999Appeal disposed of
PRASANTA KUMAR DATTA Vs PARTHA KUMAR MUKHERJEE
National Consumer Disputes Redressal Commission · 1999 3 CPJ 607 : 2000 1 CPC 452 : 2000 1 CPR 584
Tribunals and Commissions23 Jun 1999Complaint dismissed
JAIWATI Vs PARIVAR SEVA SANSTHA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 167 : 2000 1 CPR 538
Tribunals and Commissions23 Jun 1999Appeal dismissed
SQUAREM TECHNICAL SYSTEM PRIVATE LIMITED Vs Bireswar Sarkar
National Consumer Disputes Redressal Commission · 1999 3 CPJ 176 : 2000 1 CPC 56 : 2000 1 CPR 565
Tribunals and Commissions22 Jun 1999Complaint disposed of
Subir Kumar Basu Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1999 3 CPJ 220
Tribunals and Commissions22 Jun 1999Appeal dismissed
RAJKUWARBAI Vs R.R. DHOOT, MEDICAL PRACTITIONER, DHOOT HOSPITAL, AHEMADNAGAR
National Consumer Disputes Redressal Commission · 1999 2 CLT 610 : 1999 2 CPJ 682 : 1999 3 CPR 2
Tribunals and Commissions22 Jun 1999Appeal partly allowed
SHIMLA AUTOMOBILES Vs INDIRA RAM SHARMA
National Consumer Disputes Redressal Commission · 1999 2 CLT 574 : 1999 2 CPC 213 : 1999 2 CPR 490 : 1999 3 CPJ 437
Tribunals and Commissions21 Jun 1999Appeal dismissed
JANAKI S.KUMAR Vs SARAFUNNISA
National Consumer Disputes Redressal Commission · 1999 3 CPR 472 : 2000 1 CLT 206 : 2000 1 CPC 230 : 2000 1 CPJ 66
Tribunals and Commissions21 Jun 1999C.D. disposed of
Regency Ceramics Limited Vs MANAGING DIRECTOR, CENTRAL WAREHOUSING CORPORATION
National Consumer Disputes Redressal Commission · 1999 3 CPJ 435
Tribunals and Commissions18 Jun 1999Appeal partly allowed
CREST And CO Vs MOHAN SINGH SACHDEVA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 436
Tribunals and Commissions18 Jun 1999Complaint dismissed
Dilip Kumar Biswas Vs MOTHARI MEDICAL CENTRE
National Consumer Disputes Redressal Commission · 1999 3 CPJ 609 : 2000 1 CPR 502
Tribunals and Commissions18 Jun 1999Appeal disposed of
SUPERINTENDENT OF POST OFFICE, SOUTH CALCUTTA Vs SIPRA PAL
National Consumer Disputes Redressal Commission · 1999 3 CPJ 161
Tribunals and Commissions18 Jun 1999Appeal dismissed
ANKINAPALLI VEERA RAGHAVAIAH Vs DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 380 : 2000 1 CLT 494
Tribunals and Commissions17 Jun 1999Complaint allowed with costs
CAPT. LAVJI J. MISTRY Vs MAZDA PROPERTIES LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 514
Tribunals and Commissions17 Jun 1999Appeal dismissed
GENERAL MANAGER, TELECOM Vs M. HUSSIAN
National Consumer Disputes Redressal Commission · 2000 1 CPJ 473
Tribunals and Commissions16 Jun 1999Complaint dismissed
CHUNDURI SRI HARI RAO Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 427 : 2000 1 CLT 491
Tribunals and Commissions16 Jun 1999Appeal allowed
WEST BENGAL STATE ELECTRICITY BOARD Vs CHAMPA BAG
National Consumer Disputes Redressal Commission · 2000 1 CPC 65 : 2000 1 CPR 528 : 2001 1 CPJ 51
Tribunals and Commissions16 Jun 1999Appeal dismissed
DIPAK DE Vs SANATAN HAZRA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 605 : 2000 1 CPR 563
Tribunals and Commissions16 Jun 1999Appeal dismissed
BRAJENDRA KR. SHARMA Vs MANAGER, L.I.C.I.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 321
Tribunals and Commissions15 Jun 1999Complaint disposed of
AMEIRALI A.MUKADAM Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 393